Tribunals and Commissions29 May 2012Petition dismissed
ORIENTAL INSURANCE CO. LTD Vs K.K.J. Group International India Pvt Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 813 : 2012 3 CPJ 66
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 562 of 1,389
Tribunals and Commissions29 May 2012Petition allowed
STATE BANK OF INDIA Vs Shambhu Narain Sinha
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 811 : 2012 3 CPJ 108
Tribunals and Commissions29 May 2012Petition dismissed
Swiss International Air Lines Ltd Vs Jitender Mohan Bhasin
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 812 : 2012 3 CPJ 583
Tribunals and Commissions29 May 2012Petition is allowed
NEW INDIA ASSURANCE CO. LTD Vs Bhika Khan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 724 : 2012 3 CPJ 620
Tribunals and Commissions29 May 2012Appeal dismissed
Harnam Singh S/O Santokh Singh Vs Shalimar Estate Pvt Ltd Corporate Office
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 295 : 2012 3 CPJ 225
Tribunals and Commissions29 May 2012
Kishori Lal Bablani Vs Aditya Enterprise
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 174 : 2012 2 CPJ 682 : 2012 2 CPR 494
Tribunals and Commissions29 May 2012Petition dismissed
Shiv Ram Gramodyog Sansthan Through Its Secretary Shivanant Agrahari Basaipur Vs United India Insurance Co Ltd Thorugh Its Divisional Manager Divisional Office
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 172 : 2012 2 CPJ 684 : 2012 2 CPR 521
Tribunals and Commissions29 May 2012Appeal partly allow
K Yusuf Basha Vs BHARATH EARTH MOVERS LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 173 : 2012 2 CPR 497 : 2012 3 CPJ 3
Tribunals and Commissions28 May 2012
United Phosphorus Limited UNIPHOS House Vs Ranbir Singh, son of Prayag Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 170
Tribunals and Commissions28 May 2012
S. P. Rajan Son of V. S. Subramanian Vs CSI Diocesan Council
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 171 : 2012 2 CPR 529 : 2012 3 CPJ 575
Tribunals and Commissions28 May 2012
LUDHIANA IMPROVEMENT TRUST Vs Nirmaljit Kaur D/o S. Narinder Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 189 : 2012 2 CPR 531 : 2012 3 CPJ 75
Tribunals and Commissions28 May 2012Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Asha Kaur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 810 : 2012 3 CPJ 588
Tribunals and Commissions28 May 2012Petition allowed
Kuwait Airways Corporation Vs Sushma Kashyap
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 809 : 2012 3 CPJ 587
Tribunals and Commissions25 May 2012
NIIT Ltd. NIIT House Vs Pooja Chugh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 168 : 2012 2 CPR 534 : 2012 3 CPJ 571
Tribunals and Commissions25 May 2012
Ganpati College of Engineering Vs Vijeta daughter of Sh. Mahima Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 180 : 2012 2 CPR 539 : 2012 3 CPJ 569
Tribunals and Commissions25 May 2012Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs BIMLA DEVI
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 808 : 2012 3 CPJ 586
Tribunals and Commissions25 May 2012Petition dismissed
AJMER SINGH Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 807 : 2012 3 CPJ 589
Tribunals and Commissions25 May 2012Petition dismissed
Kapil Chit Funds Pvt. Ltd Vs G. SURYANARAYANA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 806 : 2012 3 CPJ 64
Tribunals and Commissions25 May 2012
Nagpur Golden Transport Co Ltd Vs Vishwabharti Store
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 276 : 2012 3 CPJ 577
Tribunals and Commissions24 May 2012
Dakshin Haryana Bijli Vitran Nigam Ltd. Through its Supdt. Engineer Vs Sanjay Satsangi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 165