Tribunals and Commissions21 May 2012Petition dismissed
Ratnatej Cooperative Housing Society Ltd Vs Asavari Avinash Gokhale
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 796 : 2012 3 CPJ 119
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 564 of 1,389
Tribunals and Commissions21 May 2012Petition partly allowed
Himmat Gas Services Vs KALA DEVI
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 797 : 2012 3 CPJ 137
Tribunals and Commissions21 May 2012Petition dismissed
ORIENTAL INSURANCE CO. LTD Vs SANJEEV KUMAR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 798 : 2012 3 CPJ 134
Tribunals and Commissions21 May 2012petitions allowed
Shri Rishabh Enterprises Vs Neetu Dutta
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 279 : 2012 3 CPJ 146
Tribunals and Commissions21 May 2012
Punjab State Power Corporation Limited Vs Gurpiar Singh Son Of Babu Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 203 : 2012 3 CPJ 217 : 2012 3 CPR 15
Tribunals and Commissions21 May 2012Petition is dismissed
Santosh Devi W/O Jaiprakash Vs Hyundai South Regional Office
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 196 : 2012 3 CPJ 529
Tribunals and Commissions18 May 2012
Bhagmati Bai Verma W/o Shri Thanuram Verma Vs Branch Manager The Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 163 : 2012 3 CPJ 136 : 2012 3 CPR 17
Tribunals and Commissions18 May 2012Petition dismissed
INDU SHARMA Vs Gurvindr Singh Zee Study Point School
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 741 : 2012 3 CPJ 53
Tribunals and Commissions18 May 2012Petition dismissed
OM PRAKASH Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 744 : 2012 3 CPJ 59 : 2012 3 CPJ 68
Tribunals and Commissions18 May 2012Petition dismiss
AJAY SHARMA Vs Sanya Motors
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 726 : 2012 3 CPJ 1
Tribunals and Commissions17 May 2012
Bharti AXA General Insurance Company Ltd. Vs Pinky Kaushal,W/o- Krishan Baldev Kaushal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 162
Tribunals and Commissions17 May 2012Petition is allowed
REKHA JAIN Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 727 : 2012 3 CPJ 48
Tribunals and Commissions17 May 2012Appeal Dismissed
VIJAY KUMAR JAIN Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 725 : 2012 3 CPJ 55
Tribunals and Commissions17 May 2012dismissed
Bansilal B Shah Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 280 : 2012 3 CPJ 192
Tribunals and Commissions16 May 2012
Haryana Urban Development Authority through its Estate Officer, HUDA Vs Suresh Sharma S/o Gianender Sharma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 141 : 2012 3 CPJ 34 : 2012 3 CPR 22
Tribunals and Commissions16 May 2012
Haryana Urban Development Authority Through its Estate Officer Vs Ramesh Chander Kapoor
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 142
Tribunals and Commissions16 May 2012
Amod Kumar Singh Vs Life Insurance Corporation of India Through Senior Divisional Manager Bhagalpur Division Office, Priyadarshini
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 161 : 2012 3 CPJ 42 : 2012 3 CPR 30
Tribunals and Commissions16 May 2012Petition dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs VINOD KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 739 : 2012 3 CPJ 41
Tribunals and Commissions15 May 2012
Suresh Bhatia Vs Parmila Sharma W/o Shri Subhash Chander S/o Narain Dutt Sharma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 136 : 2012 3 CPJ 186 : 2012 3 CPR 35
Tribunals and Commissions15 May 2012
Suresh Bhatia Vs ASHA RANI W/O SHRI RAJ KUMAR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 137