Tribunals and Commissions09 May 2012Petition allowed
UNITED INDIA INSURANCE CO. LTD Vs HUKAM SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 793 : 2012 2 CPJ 615
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 566 of 1,389
Tribunals and Commissions09 May 2012
DEEP NURSING HOME Vs Manmeet Singh Mattewal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 131 : 2012 2 CPR 569 : 2012 3 CPJ 154
Tribunals and Commissions08 May 2012Appeal dismissed
Radha Agro Packs Ltd Vs ICICI BANK LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 792 : 2012 2 CPJ 583
Tribunals and Commissions08 May 2012Petition dismissed
Hubert J. Dsouza Vs CORPORATION BANK
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 791 : 2012 3 CPJ 93
Tribunals and Commissions08 May 2012
BAYER CROP SCIENCE LTD Vs SURJIT SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 743 : 2012 3 CPJ 58
Tribunals and Commissions08 May 2012
Surjit J.Jain Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 284 : 2012 2 CPJ 602
Tribunals and Commissions07 May 2012
National Insurance Co. Ltd.Branch Jodhpur Vs Shiv Shankar Soni,S/o Shri Ram Prasad Soni
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 156
Tribunals and Commissions04 May 2012
State Bank of India Vs Good Earth Synthetics
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 169 : 2012 2 CPJ 686
Tribunals and Commissions03 May 2012Petition partly allowed
KHALID Vs Shoukathali
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 789 : 2012 3 CPJ 212
Tribunals and Commissions02 May 2012Petition allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs BAL KISHAN
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 788
Tribunals and Commissions02 May 2012petition is allowed
LIC OF INDIA Vs Yogender Mittal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 286 : 2012 2 CPJ 556
Tribunals and Commissions01 May 2012Petition disposed
KOTAK MAHINDRA BANK LTD Vs R. SRINIVASAN
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 787 : 2012 3 CPJ 67
Tribunals and Commissions01 May 2012petition disposed
Regional Manager Air India Vs Tarun Seth
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 287 : 2012 2 CPJ 606
Tribunals and Commissions01 May 2012Appeal is partially allowed
NEW INDIA ASSURANCE CO LTD Vs Sanjiv Bansal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 130 : 2012 2 CPJ 504 : 2012 2 CPR 262
Tribunals and Commissions01 May 2012
Tonse N.M. Pai (Sri Tonse Narayana M. Pai) Director of M/s. Manipal Sowbhagya Nidhi Ltd Vs ALL GOA MANIPAL FINANCE GROUP OF COMPANIES CREDITORS ASSOCIATION
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 197
Tribunals and Commissions30 Apr 2012
Puspita Sahoo W/o Rajendra Sahoo Vs Senior Branch Manager,Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 155 : 2012 2 CPJ 535
Tribunals and Commissions30 Apr 2012Petition dismissed
MOHINDER SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 785 : 2012 2 CPJ 546
Tribunals and Commissions27 Apr 2012
DHANAJAY NAGESH NAIK Vs SUDAM GOPAL PEDNEKAR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 143 : 2012 2 CPJ 507 : 2012 2 CPR 264
Tribunals and Commissions27 Apr 2012
IFFCO TOKIO General Ins. Co. Ltd. Vs Pratima Jha R/o Thesil Kawardha,District Kabirdham
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 144 : 2012 2 CPJ 512 : 2012 2 CPR 270
Tribunals and Commissions27 Apr 2012
Jyoti Sharma D/o Shri Ramesh Kumar Sharma Vs Haryana Urban Development Authority, Through its Estate Officer,Rewari, Haryana
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 145 : 2012 2 CPJ 514 : 2012 2 CPR 273