Tribunals and Commissions27 Apr 2012
D.R.SINGH Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 288
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 567 of 1,389
Tribunals and Commissions26 Apr 2012
V.Bhaskar Reddy Vs National Insurance Co. Ltd. Represented by its Divisional Manager Divisional Office
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 128
Tribunals and Commissions26 Apr 2012
Oriental Insurance Co. Ltd. Vs Satpal S]ingh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 146 : 2012 2 CPJ 537
Tribunals and Commissions26 Apr 2012
Managing Director M/s. Kiran Krishna Agro Tech. Ltd. Sitaramadara Vs P.V. Shantha Kumari
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 147 : 2012 2 CPJ 531
Tribunals and Commissions26 Apr 2012
Narayan Murty Vs Christian Hospital For Women And Children
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 250 : 2012 3 CPJ 579
Tribunals and Commissions25 Apr 2012
Krishna Auto Sales Head Office-cum-Main Showroom Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 127 : 2012 2 CPJ 485 : 2012 2 CPR 285
Tribunals and Commissions25 Apr 2012
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs Prime Health Care Products
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 148 : 2012 2 CPJ 520 : 2012 2 CPR 290
Tribunals and Commissions24 Apr 2012
Prahlad Sharma Vs ICICI Lombard General Insurance Co. And
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 125 : 2012 2 CPJ 498 : 2012 2 CPR 293
Tribunals and Commissions24 Apr 2012
LAC O. Yella Reddy Vs Narne Estates Private Limited Rep. by its Chairman And M.D.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 126 : 2012 2 CPJ 470 : 2012 2 CPR 296
Tribunals and Commissions24 Apr 2012
Jaswant Industries And Another Vs Chander Prakash Dewra Resident of Hotel Rawat, Behind Public Part, Jodhpur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 129 : 2012 2 CPJ 495 : 2012 2 CPR 254
Tribunals and Commissions24 Apr 2012Petition DISMISSED
Shiv Garg Vs LUFTHANSA GERMAN AIRLINES
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 232 : 2012 2 CPJ 559
Tribunals and Commissions23 Apr 2012
Vasant Shankar Toraskar And Others Vs Shreeji Builders, Thro? Partner Mr. Purshottam Odhavji Solanki
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 124 : 2012 2 CPJ 473 : 2012 2 CPR 299
Tribunals and Commissions23 Apr 2012
President,Jamanlal Goenka College And Hospital Vs Rahul Paras Maru
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 150 : 2012 2 CPJ 542 : 2012 2 CPR 306
Tribunals and Commissions23 Apr 2012
Pawan Kumar Agrawal S/o Shri Ramkumar Agrawal Vs Assistant General Manager,Bank of Baroda
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 151 : 2012 2 CPJ 539 : 2012 2 CPR 310
Tribunals and Commissions23 Apr 2012
Ravindra Nagar Vs UJJAIN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 152 : 2012 2 CPJ 523
Tribunals and Commissions20 Apr 2012
Lokesh Parashar Advocate Vs IDEA CELLULAR LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 123 : 2012 2 CPJ 635 : 2012 2 CPR 313
Tribunals and Commissions19 Apr 2012petition is dismissed
MAHABIR Vs C D Sharma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 234 : 2012 3 CPJ 648
Tribunals and Commissions19 Apr 2012Petition allowed
APOLLO TYRES LTD Vs P Ayyavar Reddy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 235 : 2012 2 CPJ 638
Tribunals and Commissions19 Apr 2012Petition dismissed
Agarwal Grain Syndicate Vs Shaskiya Vasahat Grahak
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 783 : 2012 2 CPJ 659
Tribunals and Commissions18 Apr 2012
DARSHAN SINGH Vs Pawan Bansal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 236