Tribunals and Commissions13 Sept 2012
BANK OF BARODA Vs RANJEET SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 553
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 545 of 1,389
Tribunals and Commissions13 Sept 2012
V.K.Suri Vs Sushma Aggarwal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 554
Tribunals and Commissions13 Sept 2012Petition allowed
Bhilai Steel Plant (Steel Authority Of India Ltd.)- Vs Dileshwari Bai Soni
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 907
Tribunals and Commissions13 Sept 2012Petition dismissed
Veerprabhu Marketing Limited Vs Bardi Lal Jat
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 909 : 2013 1 CPJ 147
Tribunals and Commissions13 Sept 2012
Classic Homes Apartment Buyers' Association (Regd.), N -14/B -1, Dilshad Garden, Delhi Through its President - Sh. Rakesh Arora And 88 Others Vs Buildmore India Ltd Through its Managing Director B -1A, Ajit Singh House, 12 -DDA Commercial Co
National Consumer Disputes Redressal Commission · 2012 4 CPJ 14
Tribunals and Commissions12 Sept 2012
SURESH KUMAR Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 555
Tribunals and Commissions12 Sept 2012
TRANSPORT CORPORATION OF INDIA Vs Hawa Singh Meel
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 556
Tribunals and Commissions12 Sept 2012
Saroj Kumar Dwedi Vs Jila Shakari Kendriya Bank Mydt
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 557 : 2012 4 CPJ 100
Tribunals and Commissions12 Sept 2012
Bhartiya Sanskriti Sansthan Vs INDIAN AIRLINES LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 641 : 2013 1 CPJ 174
Tribunals and Commissions12 Sept 2012Petition dismissed
ORISSA STATE FINANCIAL CORPORATION Vs Markand Charan Sahoo
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 918 : 2013 1 CPJ 197
Tribunals and Commissions11 Sept 2012
New India Assurance Co. Ltd Vs State Bank of India , Sree Sree Madan Mohan Rice Mill
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 521
Tribunals and Commissions11 Sept 2012
Shanta V Gowda Vs Kempegowda Institute Of Medical Science
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 522
Tribunals and Commissions11 Sept 2012
S Girija Vs A Tulasi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 523
Tribunals and Commissions11 Sept 2012
DLF INDUSTRIES LTD Vs New India Assurance Co. Ltd , Binny Ltd , F.M. Gru
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 541
Tribunals and Commissions11 Sept 2012
Pushpanjali Farm Owners Vs Ansal Properties and Industries Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 558
Tribunals and Commissions11 Sept 2012
Vandana Aggarwal Vs Mahagun Developers Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 559
Tribunals and Commissions11 Sept 2012
VIJAYAN Vs Sam Sahayadas
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 570
Tribunals and Commissions11 Sept 2012Petition allowed
NORTHERN RAILWAY Vs Amar Bhushan Verma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 919 : 2013 1 CPJ 199
Tribunals and Commissions11 Sept 2012
Him Boards Pvt. Ltd. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 943 : 2013 1 CPJ 163
Tribunals and Commissions11 Sept 2012Appeal allowed
Export Credit Guarantee Corporation Of India Ltd.- Vs Neelkanth Empire
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 912 : 2013 1 CPJ 178