Tribunals and Commissions10 Sept 2012
Punjab National Bank Vs Bhupinder
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 543
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 546 of 1,389
Tribunals and Commissions10 Sept 2012
RAI UNIVERSITY Vs Prapti Poddar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 560
Tribunals and Commissions10 Sept 2012Revision Petition dismissed
Bichitra Kumar Chakraborty- Vs Goutam Ghosh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 910 : 2013 1 CPJ 161
Tribunals and Commissions10 Sept 2012Revision Petition allowed
LIFE INSURANCE CORPORATION OF INDIA Vs Mala Goyal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 916 : 2013 1 CPJ 193
Tribunals and Commissions10 Sept 2012Revision Petition dismissed
Gollappalli Vijay Srinivas Rao Vs LIC HOUSING FINANCE LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 915 : 2013 1 CPJ 192
Tribunals and Commissions07 Sept 2012
Jaliluddin Vs Divisional Manager Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 526
Tribunals and Commissions07 Sept 2012
Narayana Educational Institution Vs T.R. Anjaneyulu
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 527
Tribunals and Commissions07 Sept 2012
JUGAL KISHORE MITTAL Vs HARYANA URBAN DEVELOPMENT AUTHORITY , ESTATE OFFICER, HUDA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 528
Tribunals and Commissions07 Sept 2012
ESTATE OFFICER Vs CHIEF ADMINISTRATOR , Naurang Raj Golpuria
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 642
Tribunals and Commissions07 Sept 2012Ordered accordingly
Radiant Infosystem Pvt. Ltd. Vs D. Adhilakshmi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 911 : 2013 1 CPJ 169
Tribunals and Commissions07 Sept 2012Appeal dismissed
New India Assurance Co. Ltd.- Vs M.Y. International
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 914 : 2013 1 CPJ 189
Tribunals and Commissions07 Sept 2012Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs Bachina Sreenivasulu
National Consumer Disputes Redressal Commission · 2012 4 CPJ 817
Tribunals and Commissions06 Sept 2012
State Commission Vs HUDA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 515
Tribunals and Commissions06 Sept 2012
EXECUTIVE ENGINEER , MANAGING DIRECTOR Vs V Meenakshi , L. Lakshmirathan , L. Shenbaganathan , L. Sankaranarayanan , L. Anuratha Mageswari
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 516
Tribunals and Commissions06 Sept 2012
Members Of The Atulraj Vs Rajul R Shah
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 517
Tribunals and Commissions06 Sept 2012
Tamil Nadu State Consumer Disputes Redressal Commission Vs G Keshav Raj
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 518
Tribunals and Commissions06 Sept 2012
Gajendra Agarwal Vs Shanti Kumari Sinha , Proprietor, M.S. Enterprises , India Concepts , Bina Kumari , Kanti Kumari , Free India Concepts , Manorma Kumari
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 571
Tribunals and Commissions06 Sept 2012Petition dismissed
M/s Sterling Estates and Properties Ltd. By Managing Director, Residing at T -3 Temple Bell South Mada Street, Chennai -600034 Vs G. Keshav Raj Press Photographer (India Today/Business Today), Flat No. 18, "C" Block, Journalist Colony, No. 1
National Consumer Disputes Redressal Commission · 2012 4 CPJ 253
Tribunals and Commissions06 Sept 2012Petition dismissed
Mudipalli Ellappa Ravi Vs Royal Sundaram Allianz Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2012 4 CPJ 816
Tribunals and Commissions05 Sept 2012
Haryana State Consumer Disputes Redressal Commission Panchkula Vs Krishan Dutt Son Of Shri Roshal Lal , H.D.F.C. :Bank Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 509