Tribunals and Commissions20 Sept 2012
Escorts Heart Institute And Research Centre Vs Harbans Kaur Chawla
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 529 : 2012 3 UC 1899
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 544 of 1,389
Tribunals and Commissions20 Sept 2012
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Kamlesh Goel
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 945 : 2013 1 CPJ 544
Tribunals and Commissions19 Sept 2012
HARYANA AGRO INDUSTRIES CORPORATION LTD , H.A.I.C. Agro Research And Development Centre Vs Mahender Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 566
Tribunals and Commissions18 Sept 2012
Mahindra Holidays And Resorts India Ltd Vs Vasantkumar H. Khandelwal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 531 : 2012 4 CPJ 445
Tribunals and Commissions18 Sept 2012
New India Assurance Co. Ltd Vs K.M.Babu Reddy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 532
Tribunals and Commissions18 Sept 2012
Oriental Insurance Co. Ltd Vs Mukesh Saxena
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 533
Tribunals and Commissions18 Sept 2012
National Insurance Co. Ltd Vs Jyothi Tobacco Traders
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 538 : 2012 4 CPJ 103
Tribunals and Commissions17 Sept 2012
Icici Prudential Life Insurance Co. Ltd Vs Chilakapati Sai Supraja
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 534
Tribunals and Commissions17 Sept 2012
HUDA Vs SUNIL GUPTA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 535
Tribunals and Commissions17 Sept 2012
IND SWIFT LIMITED Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 537 : 2012 4 CPJ 148
Tribunals and Commissions17 Sept 2012
Shashi Sehgal Vs Sunil Kumar Jindal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 539 : 2012 4 CPJ 135
Tribunals and Commissions17 Sept 2012Appeal allowed
Prakash Gajendrabhai Desai Vs Madhya Gujarat Vij Co Ltd
National Consumer Disputes Redressal Commission · 2012 4 CPJ 805
Tribunals and Commissions17 Sept 2012Petition allowed
KUSUM DEVI Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2013 97 ALLLR 259
Tribunals and Commissions17 Sept 2012
Taj Watch And Co Vs Branch Manager, United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 4 CPJ 802
Tribunals and Commissions14 Sept 2012
Post Master Office , Head Post Master Vs Samadhan Subash Patil
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 536
Tribunals and Commissions14 Sept 2012
Shriram Transport Finance Co. Ltd Vs Chaman Lal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 551 : 2012 4 CPJ 93 : 2013 97 ALLLR 268
Tribunals and Commissions14 Sept 2012
B.R. Manju Nath Vs MANAGER
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 552 : 2012 4 CPJ 96
Tribunals and Commissions14 Sept 2012
P. Sivasankaran Vs Sathish Waman Patkar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 568
Tribunals and Commissions14 Sept 2012
H.M. Constructions Vs Kishan Vithal Rao Kulkarni , Beena Kulkarni
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 569 : 2012 3 UC 1940 : 2012 4 CPJ 238
Tribunals and Commissions13 Sept 2012
N.P. Mahadevan Vs Central Bank of India
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 540 : 2012 4 CPJ 137