Tribunals and Commissions01 Oct 2012
NATIONAL INSURANCE COMPANY LTD Vs Mayur Raj Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 624 : 2012 4 CPJ 580
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 543 of 1,389
Tribunals and Commissions01 Oct 2012
M/S Sun Pharmaceutical Industries Ltd Vs MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 625
Tribunals and Commissions01 Oct 2012
Gandikota Subba Rao Vs G. Srinath
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 626
Tribunals and Commissions01 Oct 2012
SANJEEV Vs Proprietor Himalaya Equipments Sale
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 627
Tribunals and Commissions01 Oct 2012Petition dismissed
Surendra Kumar Sahoo Vs BRANCH MANAGER, INDUSIND BANK LTD
National Consumer Disputes Redressal Commission · 2012 4 CPJ 322 : 2012 4 CPR 313
Tribunals and Commissions01 Oct 2012
ISHRAT PARVEEN Vs EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 581
Tribunals and Commissions01 Oct 2012
National Insurance Co. Ltd Vs SUBHASH CHANDER
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 623
Tribunals and Commissions27 Sept 2012petition is accordingly dismissed
Santosh S/O Liladhar Aharwar Vs ICICI BANK LIMITED , N. S. Motors
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 572
Tribunals and Commissions27 Sept 2012
Satya Pal Bharti Vs CHAIRMAN , Executive Officer/X.E.N. , Assistant Executive Officer/S.D.O. , Nand Lal Bharti
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 639 : 2012 4 CPJ 807
Tribunals and Commissions26 Sept 2012
Amar Singh Sodhi Vs Sub Divisional Engineer
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 567 : 2012 4 CPJ 278
Tribunals and Commissions26 Sept 2012
Ambe Rice Mill, Kaithal Vs REGIONAL MANAGER , BRANCH MANAGER
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 573
Tribunals and Commissions25 Sept 2012Appeal dismissed
PARTAP SINGH YADAV Vs HARYANA URBAN DEVELOPMENT AUTHORITY , ESTATE OFFICER
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 574
Tribunals and Commissions25 Sept 2012Appeal allowed
NEW INDIA ASSURANCE CO. LTD. Vs Shikha Bhatia
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 885 : 2013 1 CPJ 42
Tribunals and Commissions25 Sept 2012Appeal dismissed
Chittaranjan Halder Vs M/s Dolphin Nursing Home And Ors.
National Consumer Disputes Redressal Commission · 2012 4 CPJ 285
Tribunals and Commissions25 Sept 2012Petition dismissed
M/s. Sydney And Lydon Realtors And Associates, through its Managing Partner Cosme, Fransico Isidor Cabral Fernandes, Resident of 693, Shallom, Opp. Custom, Quarters Center, Alto Porvorim, Bardez Goa Vs M/s. Goa Motors Pvt. Ltd., Having its R
National Consumer Disputes Redressal Commission · 2012 4 CPJ 281
Tribunals and Commissions24 Sept 2012Petition dismissed
ASHOK LEYLAND LIMITED Vs Gopal Khan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 920 : 2013 1 CPJ 201
Tribunals and Commissions24 Sept 2012Petition dismissed
RAJINDER SINGH Vs MAHINDRA AND MAHINDRA LIMITED
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 917 : 2013 1 CPJ 196
Tribunals and Commissions24 Sept 2012Appeal dismissed
Smt. Krishna Pabreja And Ors. Vs UCO Bank and Ors.
National Consumer Disputes Redressal Commission · 2012 3 UC 1886 : 2012 4 CPJ 229
Tribunals and Commissions21 Sept 2012
RAJINDER SINGH Vs RELIANCE GENERAL INSURANCE CO. LTD , District Social Welfare Officer , State Of Haryana Through District Collector , Sdo (Civil) Fatehbad District Fatehbad
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 564 : 2012 4 CPJ 277
Tribunals and Commissions21 Sept 2012
SNEH LATA Vs National Insurance Co. Ltd , MARUTI UDYOG LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 565 : 2012 4 CPJ 272