Tribunals and Commissions11 Apr 2013
Emirates, Dubai, Uae Vs Rakesh Chopra
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 256 : 2013 3 CPJ 500
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 528 of 1,389
Tribunals and Commissions11 Apr 2013
Rediff.Com India Limited Vs Urmil Munjal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 260 : 2013 2 CPJ 522
Tribunals and Commissions11 Apr 2013
SATYAM COMPUTER SERVICES LTD. Vs A. Prakash
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 282
Tribunals and Commissions11 Apr 2013Appeal is dismissed
Sree Swathi Thirunal Sangeetha Sabha Vs Kwa, Ho.Thiruvananthapuram
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 523
Tribunals and Commissions10 Apr 2013petitioner is dismissed
ASHOK KUMAR SINGH Vs BIHAR STATE ELECTRICITY BOARD , Chairman, Bihar State Electricity Board Patna , Executive Engineer Bihar State Electricity Board Chapra , Sub-Divisional Officer (Engineer) Electrical (Supply) Bihar State Electricity Boar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 249 : 2013 3 CPJ 499
Tribunals and Commissions10 Apr 2013
RAJENDRA PRASAD TRIPATHI Vs MANAGER , BRANCH MANAGER , Sushil Vishwakarma , Ram Pramod Payasi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 250
Tribunals and Commissions10 Apr 2013petitioner is dismissed
Lakhan Pal Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 251 : 2013 3 CPJ 497
Tribunals and Commissions10 Apr 2013
Director, Rajya Krishi Utpadan Mandi Parishad Vs Madhu Shukla
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 267 : 2013 3 CPJ 495
Tribunals and Commissions10 Apr 2013
Lalita Ramesh Jain Vs Talesara Hospital
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 268 : 2013 3 CPJ 493
Tribunals and Commissions10 Apr 2013
PANKAJ JAIN Vs ANSAL HOUSING AND CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 465
Tribunals and Commissions09 Apr 2013petition is dismissed
Jiteshkumar C Patel Vs NATIONAL INSURANCE CO. LTD. , Paramount Health Services Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 247 : 2013 3 CPJ 289
Tribunals and Commissions09 Apr 2013
M/S General Motors India Pvt. Ltd Vs BANK OF AMERICA , M.P. Bhargava And Co , Regent Automobiles
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 248 : 2013 3 CPJ 399
Tribunals and Commissions09 Apr 2013appeal stands disposed of
White Water Management Services Pvt. Ltd Vs SECURITIES AND EXCHANGE BOARD OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 254
Tribunals and Commissions09 Apr 2013allow the present First Appeal
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs Swarn Bedi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 253 : 2013 3 CPJ 401
Tribunals and Commissions09 Apr 2013
ORIENTAL INSURANCE CO. LTD , The Oriental Insurance Co. Ltd. Vs P.V. Balakrishnan , Tower Assistance Limited , Mercury International Assistance And Claims Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 245 : 2013 2 CPJ 151
Tribunals and Commissions09 Apr 2013
Koganti Atchuta Rao , Koganti Lakshmi Sridevi Vs KOGANTI VINEETH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 246 : 2013 3 CPJ 230
Tribunals and Commissions09 Apr 2013complaint is partially allowed
Twin Tower Co-Op. Hsg. Society Ltd Vs M/S. Manish Vijay Enterprise , Jyoti Construction And Co. Having Their Office At Behind Manish Park
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 241 : 2013 3 CPJ 281
Tribunals and Commissions09 Apr 2013
Girish Kohle Vs S.B.I. Cards And Payments Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 272
Tribunals and Commissions09 Apr 2013Revision Petition is dismissed
Terex Vectra Equipment Pvt. Ltd Vs Sh. Meharchand , Sales Manager, Terex Vectra Equipment Pvt. Ltd. , Sh. Ashok Mehdiratta, Aurthorized Agent Of Terex Vectra Equipment Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 252 : 2013 3 CPJ 485
Tribunals and Commissions09 Apr 2013Petition dismissed
Swami Vivekanand University of Merchant Navy and Anr. Vs Arvind Kaur
National Consumer Disputes Redressal Commission · 2013 3 CPJ 165