Tribunals and Commissions23 Apr 2013
Ram Lal Aggarwalla Vs Bajaj Allianz Life Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 300 : 2013 3 CPJ 203
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 526 of 1,389
Tribunals and Commissions23 Apr 2013
PARTAP SINGH Vs Mahavir Singh Yadav
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 299 : 2013 3 CPJ 200
Tribunals and Commissions23 Apr 2013
NARENDER SINGH Vs Air India Air India Building Nariman
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 298 : 2013 2 CPJ 676
Tribunals and Commissions23 Apr 2013petitioner is dismissed
Capt. V.P. Mohan Vs M. Shantha Kumar Medical
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 297 : 2013 3 CPJ 207
Tribunals and Commissions23 Apr 2013
Aggarwal Forwarding Egency Vs Ramniwas Ravi Prakash
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 290 : 2013 2 CPJ 686
Tribunals and Commissions23 Apr 2013Appeal is dismissed
Sharma Nursing Home Through Its Principal Officer Vs Geeta Through Her Legal Representatives
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 294 : 2013 3 CPJ 197
Tribunals and Commissions23 Apr 2013
Dtdc Courier And Cargo Limited Vs Amardeep Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 291
Tribunals and Commissions23 Apr 2013
Janta Land Promoters Limited Vs Navneet Modi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 292 : 2013 2 CPJ 703
Tribunals and Commissions23 Apr 2013Petition dismissed
Gujarat Scheduled Caste Development Corporation Vs Ahmedabad Mahila Nagrik Co -operative Bank Ltd., The Incharge Chairman Ahmedabad Mahila Nagrik Co -operative Bank Ltd. and Kum. Ritaben Shah
National Consumer Disputes Redressal Commission · 2013 3 CPJ 181
Tribunals and Commissions23 Apr 2013Petition allowed
Khanna Automobiles and Anr. Vs RAJESH KUMAR
National Consumer Disputes Redressal Commission · 2013 3 CPJ 196
Tribunals and Commissions23 Apr 2013Petition allowed
K. Shudhaker Vs THANJAVUR MUNICIPALITY
National Consumer Disputes Redressal Commission · 2013 3 CPJ 338
Tribunals and Commissions23 Apr 2013Disposed off
RAJIV GULATI Vs Tata Engineering And Locomotive Company Ltd. And Ors.
National Consumer Disputes Redressal Commission · (2013) 04 NCDRC CK 0005
Tribunals and Commissions22 Apr 2013
RAJINDER KUMAR Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 289 : 2013 2 CPJ 673 : 2013 3 CPJ 404
Tribunals and Commissions22 Apr 2013
Manager Parmarth Mission Hospital Vs Yudh Vir Chauhan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 293 : 2013 3 CPJ 191
Tribunals and Commissions22 Apr 2013
Surya Estates Construction Firm Vs Venkateshwara Sarma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 296 : 2013 3 CPJ 170
Tribunals and Commissions22 Apr 2013Petition allowed
Sachin Rameshrao Randive Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 674
Tribunals and Commissions22 Apr 2013Petition dismissed
Superintendent (Post Office), Raigarh Division And Ors. Vs RAMLAKHAN SINGH
National Consumer Disputes Redressal Commission · 2013 3 CPJ 315
Tribunals and Commissions22 Apr 2013
Parmarth Mission Hospital Vs Yudh Vir Chauhan
National Consumer Disputes Redressal Commission · (2013) 04 NCDRC CK 0010
Tribunals and Commissions18 Apr 2013
NEW INDIA ASSURANCE CO. LTD Vs Trimurti Tablewares Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 286 : 2013 2 CPJ 461
Tribunals and Commissions18 Apr 2013
Swiss World Cargo India Pvt. Ltd. Vs United India Insurance Co. Ltd. And Ors.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 515