Tribunals and Commissions29 Apr 2013
HOUSING BOARD HARYANA Vs Shri Kuldeep Anand
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 323 : 2013 2 CPJ 536
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 525 of 1,389
Tribunals and Commissions29 Apr 2013
Anupam Pandey Vs Chhattisgarh Housing Board
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 324 : 2013 3 CPJ 358
Tribunals and Commissions29 Apr 2013
RAKESH SINHA Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 223
Tribunals and Commissions29 Apr 2013Petition dismissed
Ramesh Kumar Rohilla Vs Bharti Airtel Ltd.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 135
Tribunals and Commissions26 Apr 2013petitioners is allowed
Executive Engineer Township Division Farakka Barrage Project Vs Putul Dom
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 303 : 2013 4 CPJ 52
Tribunals and Commissions26 Apr 2013
Mukherji Builders And Construction Corporation Vs Annupurna Mishra
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 304 : 2014 1 CPJ 254
Tribunals and Commissions26 Apr 2013petition is allowed
KRISHNA SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 305
Tribunals and Commissions26 Apr 2013Petition dismissed
KAUR SINGH Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 46
Tribunals and Commissions26 Apr 2013Petition dismissed
RAJINDER KUMAR Vs UNITED INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · (2013) 04 NCDRC CK 0004
Tribunals and Commissions26 Apr 2013Petition dismissed
LAKHMI CHAND Vs Reliance General Insurance
National Consumer Disputes Redressal Commission · (2013) 04 NCDRC CK 0003
Tribunals and Commissions25 Apr 2013
LAKHPAT RAI Vs Estate Officer, Haryana Urban Development Authority, Panipat
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 301
Tribunals and Commissions25 Apr 2013
Citicorp Finance (India) Ltd Vs Sashi Bala
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 306 : 2013 2 CPJ 746
Tribunals and Commissions25 Apr 2013
STATE BANK OF INDIA Vs OM PRAKASH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 302 : 2013 3 CPJ 186
Tribunals and Commissions25 Apr 2013
Samarth Developers A Proprietary Firm Of Bhavesh Chunilal Shah Vs Devang Vasantrai Vora
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 307 : 2013 3 CPJ 175
Tribunals and Commissions25 Apr 2013
Seth Gordhandas Sundardas College Through Dept. Of Pharmacology Vs Coulter Electronics Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 505
Tribunals and Commissions25 Apr 2013
Kasturba Medical College Hospital, Dr. P. Sripathi Rao and Dr. N.R. Rau Vs Mrs. Ruma Kumar
National Consumer Disputes Redressal Commission · 2013 2 CPJ 528
Tribunals and Commissions25 Apr 2013
BALAJI MOTORS Vs Devendra And Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 534
Tribunals and Commissions25 Apr 2013
BSES Rajdhani Power Ltd., Business Manager (D) JKP AGM(B), BRPL , Yogesh Bihari Lal Gupta Vs Yogesh Bihari Lal Gupta , BSES Rajdhani Power Ltd. and Business Manager (D) JKP AGM(B), BRPL
National Consumer Disputes Redressal Commission · 2013 2 CPJ 525
Tribunals and Commissions25 Apr 2013
TATA FINANCE LTD. Vs Sudeep Kumar Jain
National Consumer Disputes Redressal Commission · 2013 2 CPJ 740
Tribunals and Commissions23 Apr 2013
Birla Institute Of Technology And Science Pilani Vs Abhishek Mengi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 295 : 2013 2 CPJ 681