Tribunals and Commissions07 May 2013
Naveen Agrohi Vs Shri Parvas S/O Shri Rashid
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 339 : 2013 3 CPJ 325
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 523 of 1,389
Tribunals and Commissions07 May 2013
UNITED INDIA INSURANCE CO. LTD Vs ORIENTAL RUBBER WORKS
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 338 : 2013 2 CPJ 719
Tribunals and Commissions07 May 2013
Sahil Chhibber Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 341 : 2013 3 CPJ 292
Tribunals and Commissions07 May 2013
SHRIRAM TRANSPORT FINANCE CO. LTD , SHRIRAM TRANSPORT FINANCE CO. LTD. Vs JASPAL SINGH , RANJEET SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 340 : 2013 3 CPJ 294
Tribunals and Commissions07 May 2013
DELHI DEVELOPMENT AUTHORITY Vs Vas Dev
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 337 : 2013 2 CPJ 715
Tribunals and Commissions07 May 2013
ORIENTAL INSURANCE CO. LTD Vs M. SURESH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 332
Tribunals and Commissions07 May 2013
Goyal Hospital And Research Centre Pvt. Ltd , Dr. Anand Goyal C/O Goyal Hospital , Dr. Sharda Mathur, R/O Happy Home Vs Kishan Gopal Shukla , Rajiv Sharma S/O S.S. Sharma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 336 : 2013 2 CPJ 708
Tribunals and Commissions07 May 2013
Reliance Polypropylene Ltd Vs Deep Narain Gupta
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 331 : 2014 1 CPJ 244
Tribunals and Commissions07 May 2013
STATE BANK OF INDIA Vs INDUSTRIAL DISTRIBUTORS
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 487 : 2013 3 CPJ 45
Tribunals and Commissions06 May 2013
Shri Ravi Shankar Maharaj , SATYA NARAYAN SHARMA Vs Guru Ram Dass College Of Technical Education
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 335 : 2013 3 CPJ 321
Tribunals and Commissions06 May 2013
Bindu Promoters And Developers Vs Rekha S. Shiyal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 328 : 2014 1 CPJ 233
Tribunals and Commissions06 May 2013petition is dismissed
JAGRUT NAGRIK Vs DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 329 : 2014 1 CPJ 240
Tribunals and Commissions06 May 2013
NATIONAL INSURANCE CO. LTD Vs Ruchira Papers Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 330 : 2014 1 CPJ 237
Tribunals and Commissions06 May 2013
NEW INDIA ASSURANCE COMPANY LTD Vs Sh. Harpreet Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 347 : 2013 2 CPJ 726
Tribunals and Commissions06 May 2013
TATA MOTORS LTD. , M/S Oberoi Motors Saharanpur Road, Post Office Majra Dehradun Vs M/S Oberoi Motors
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 449
Tribunals and Commissions06 May 2013Petition dismissed
Tata Motors Ltd. And Anr. Vs Ravikant Garg
National Consumer Disputes Redressal Commission · 2013 3 CPJ 85
Tribunals and Commissions03 May 2013
Dhingra Maternity And Family Welfare Clinic Vs Heena Joshi , Bhavna Joshi , Master Karan , Shyam Sunder Joshi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 325 : 2014 1 CPJ 245
Tribunals and Commissions03 May 2013
City Life Developers Agarwal Golden Chambers Vs Vencillous Fernandes
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 327 : 2013 3 CPJ 272
Tribunals and Commissions03 May 2013
Rakesh Pathak Vs NEW DELHI MUNICIPAL COUNCIL
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 349 : 2013 3 CPJ 455
Tribunals and Commissions03 May 2013
N.Muthuvel Vs Senior Branch Manager Life Insurance Corporation Of India , The Senior Manager (H), Life Insurance Corporation Of India , T.T.K. Healthcare Services Pvt. Ltd. Third Party Administrator (Tpa)
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 348 : 2013 3 CPJ 317