Tribunals and Commissions17 May 2013
M/S. Vivekanand Construction Company Vs Suraj Ratan Mundra , Kailash Undra At Flat No.303 C, Block-Back (Rare)
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 421 : 2013 3 CPJ 111
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 521 of 1,389
Tribunals and Commissions17 May 2013
M/S Padmaja Construction Vs P. Annapurna
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 422 : 2013 2 CPJ 555
Tribunals and Commissions17 May 2013
Banta Ram Vs Jai Bharat Beej Company , P H I Seeds Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 417 : 2013 2 CPJ 617
Tribunals and Commissions17 May 2013
MOHAN SINGH Vs NATIONAL INSURANCE CO. LTD. , Authorised Signatory / Divisional Manager The National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 418 : 2013 2 CPJ 566
Tribunals and Commissions17 May 2013
UNITED INDIA INSURANCE COMPANY LTD. Vs GOPAL KRISHAN SHARMA , Hdfc Bank Limited Plot No.28, Industrial Area, Phase-I, Chandigarh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 429 : 2013 2 CPJ 640
Tribunals and Commissions17 May 2013
JAI PRAKASH Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD , Bajaj Allianz General Insurance Co. Ltd. Ge Plaza Airfort Road, Yerwada, Pune
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 432
Tribunals and Commissions17 May 2013Appeal dismissed
Brajeswar Mishra (Dr.) and Anr. Vs Sirish Kumar Acharya and Ors.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 20
Tribunals and Commissions16 May 2013
UNITED INDIA INSURANCE CO. LTD Vs M. Promila Devi , Master Karan Kumar, Son Of Mohan Lal, (Minor) , Miss Veena Kumari, Daughter Of Mohan Lal, (Minor), Resident Of Village Mehan , Anita Kumari, Daughter Of Mohan Lal, (Minor), Resident Of Vill
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 364 : 2013 2 CPJ 598
Tribunals and Commissions16 May 2013petitioner is dismissed
NARENDER KUMAR Vs Chief Office, Jaipur Municipal Corporation , Jaipur Municipal Corporation, Sanganer Zone
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 365
Tribunals and Commissions16 May 2013
NEW INDIA ASSURANCE CO. LTD Vs Ganesh Prassad Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 366 : 2013 2 CPJ 600
Tribunals and Commissions16 May 2013
South Delhi Municipal Corporation Vs Shanugananda Welfare Association
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 420 : 2013 2 CPJ 563
Tribunals and Commissions16 May 2013
HDFC BANK LTD Vs Surender Kumar Singhal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 431 : 2013 2 CPJ 645
Tribunals and Commissions16 May 2013
Dr. Ved Prakash Yadav Vs NIHAL SINGH , United India Insurance Co. Ltd. Branch Office-4 16-M, Gole Market Maha Nagar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 438 : 2013 3 CPJ 140
Tribunals and Commissions16 May 2013
Jyoshna Rani Ghosh Vs M/S Sanjukta Curatives
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 456 : 2013 3 CPJ 150
Tribunals and Commissions16 May 2013Appeal allowed
DELHI DEVELOPMENT AUTHORITY Vs Veena Tamta Bhatia
National Consumer Disputes Redressal Commission · 2013 3 CPJ 18
Tribunals and Commissions16 May 2013Appeal allowed
KOTAK MAHINDRA BANK LTD. Vs Krishan Kumar Dhankar
National Consumer Disputes Redressal Commission · 2013 3 CPJ 15
Tribunals and Commissions15 May 2013
ORIENTAL INSURANCE CO. LTD Vs M/S R.P. Bricks
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 363 : 2013 2 CPJ 613
Tribunals and Commissions15 May 2013
Mahindera Lifespace Developers Ltd. Vs Sunil Jasuja , Samir Jasuja S/O Latge Shri A. S. Jasuja 1511-B, Beverly Park-Ii, Gurgaon 122 002 , Gulab Farms(P) Ltd. 2148, Malcha Marg Diplomatic Enclave New Delhi-110 021 , Sweet Peas Farms(P) Ltd. 2
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 451 : 2013 2 CPJ 545
Tribunals and Commissions15 May 2013
IQBAL SINGH Vs Haryana Urban Development Authority,
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 452 : 2013 3 CPJ 421
Tribunals and Commissions14 May 2013
R.G.V. Reddy Vs CHRISTIAN MEDICAL COLLEGE , Shaik Anjaman , Dr. D.B. Sasidhar Reddy
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 357 : 2013 2 CPJ 657