Tribunals and Commissions22 May 2013
SURESH GUPTA , Dr. Smt. Suman Rawat , Dr. Sudhir Bansal , Dr. Mradula Kulsrestha Vs Vinod Kumar Rawat
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 440 : 2013 3 CPJ 371
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 520 of 1,389
Tribunals and Commissions22 May 2013
M/S. Worldwide Immigration Consultancy , Worldwide Immigration Consultancy Services Ltd. Vs Shri Ashwani Kumar Bhargav
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 467 : 2013 3 CPJ 228
Tribunals and Commissions22 May 2013
Sh. Jogender Vs U.H.B.V.N.L
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 446 : 2013 3 CPJ 377
Tribunals and Commissions22 May 2013
M/S Manipal Hospital Bangalore Vs Alfred Benedict
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 448 : 2013 3 CPJ 364
Tribunals and Commissions21 May 2013
R Sarto Irudayaraj Vs M/S. Sivanesan And Co. , Amara Stores
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 425 : 2013 2 CPJ 729
Tribunals and Commissions21 May 2013petitioner is dismissed
SHALINI SINGH Vs Manager Tata Motors Finance Ltd , Tata Motors, Head Office, Nanavati Mahalya, Iiird Floor, 18, Hami Modi Street, Mumbai , Tata Motors, Ltd. Tata Finance, D.P. House, Fourth Floor, Old Prabhadevi Road, Mumbai
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 434 : 2013 2 CPJ 736
Tribunals and Commissions21 May 2013
OM PRAKASH Vs Branch Manager Annagran Finance Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 433 : 2013 3 CPJ 456
Tribunals and Commissions21 May 2013
T.S. Muthukrishnan Vs BRANCH MANAGER INDIAN OVERSEAS BANK , Managing Director United India Insurance Co. Ltd. 24, Whites Road, Chennai
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 435 : 2013 2 CPJ 737
Tribunals and Commissions21 May 2013
M/S Kum Kum Silk And Sarees Vs Branch Manager United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 437 : 2013 3 CPJ 100
Tribunals and Commissions21 May 2013
M/S. Shriram Finance Company Ltd , Citicorp Finance (I) Ltd. Vs Aziz Miya Patel
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 427 : 2013 3 CPJ 459
Tribunals and Commissions21 May 2013
HEAD POST MASTER Vs NEERAJ GUPTA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 430 : 2013 2 CPJ 732
Tribunals and Commissions21 May 2013Petition dismissed
Nitin Vashisth And Gagan Vashisth Vs Central Bank of India And Ors.
National Consumer Disputes Redressal Commission · (2013) 05 NCDRC CK 0001
Tribunals and Commissions20 May 2013
Punjab Urban Planning And Development Vs Puneet Gupta S/O Sh. Rabinder Parshad Gupta
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 415 : 2013 2 CPJ 560
Tribunals and Commissions20 May 2013
SATISH KUMAR Vs BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 416 : 2013 2 CPJ 558
Tribunals and Commissions20 May 2013
Km. Ponnamma K.K. Vs LUCKNOW DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 424 : 2013 3 CPJ 416
Tribunals and Commissions20 May 2013
SAHDEO RAM Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 423 : 2013 2 CPJ 552
Tribunals and Commissions20 May 2013
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY , Sahib Chand S/O Shri Ram Prakash R/O Old Tehsil Road Phillaur, Distt. Jalandhar Vs GULSHAN RAI , Rajiv Makkar S/O Shri Sahib Chand R/O Old Tehsil Road Phillaur, Distt. Jalandhar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 428 : 2013 3 CPJ 1
Tribunals and Commissions20 May 2013
PRABHA G. NAIR , Dr. V.V. Haridas, Medical Officer, Kvm Hospital, Cherthala, Alappuzha, Kerala , M.P. Mathew Present Administrator Kvm Hospital, Cherthala, Alappuzha,Kerala Vs MOHANAN , Saish, S/O Mohanan, Kunjithayyil House, Kadakkarapally
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 426 : 2013 3 CPJ 104
Tribunals and Commissions20 May 2013
Shree M.B. Industries Vs Sushil Bhatar , Mangaldeep Industries Through Sushil Bhatar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 444 : 2013 3 CPJ 379
Tribunals and Commissions20 May 2013
Alok Kumar (Dr.) Vs Devlal
National Consumer Disputes Redressal Commission · 2013 4 CPJ 31