Tribunals and Commissions31 May 2013
St. Stephens Hospital , V. Bhalla Vs Shalini
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 481 : 2013 3 CPJ 217
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 518 of 1,389
Tribunals and Commissions31 May 2013
M/S. Mehta Build Con. Limited Vs Kanta Rani Wife Of Chander Parkash Alias Pampai , Chander Prakash Alias Pampi Both Residents Of Fazilka , J.S. Dwellers (P) Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 485 : 2013 3 CPJ 23
Tribunals and Commissions31 May 2013
Bhagyalaxmi Construction Vs Monoranjan Basak
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 492 : 2013 3 CPJ 75
Tribunals and Commissions31 May 2013
SIMPLEX CONCRETE PILES (INDIA) LTD Vs NATIONAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 491 : 2013 3 CPJ 36
Tribunals and Commissions31 May 2013
SOORAJ AUTOMOBILES LTD. Vs RAJ MOTORS , Shri Bhanwar Lal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 480 : 2013 3 CPJ 220
Tribunals and Commissions30 May 2013
Hcmi Education Vs NARENDRA PAL SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 472 : 2013 3 CPJ 121
Tribunals and Commissions30 May 2013
M/S. Skoda Auto India Pvt. Ltd. Vs Raghvendra H.S. , Vinayak Cars P. Ltd. Railway Approach Road Near Hotel Swathi, Sheshadripuram
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 471 : 2013 3 CPJ 131
Tribunals and Commissions30 May 2013
Sandeep Suresh Yeolekar , Suresh Son On Bhaskar Yeolekar Both Resident Of Sonya Maruti Mandir Near Railway Station Vs Sow Snehalata , Sudhir Son Of Chintaman Deshpande
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 470 : 2013 3 CPJ 124
Tribunals and Commissions30 May 2013
NEW INDIA ASSURANCE CO Vs M/S. Penta Care Ayurpharma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 474 : 2013 3 CPJ 178
Tribunals and Commissions30 May 2013
PRAKASH Vs SHRIKANT
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 476 : 2013 3 CPJ 114
Tribunals and Commissions30 May 2013
Kiran W/O Yugal Kishore Bhattad , Naval Kishore S/O Mohanlal Bhattad, Both R/O Tekadi Road, Sitabuldi, Nagpur Vs M/S Shrinivas Agrotech India Limited, , Jaiwant Madhavrao Ingle, Director Of M/S. Shriniwas Agrotech India Ltd, R/O 18, Hill Top
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 484 : 2013 3 CPJ 54
Tribunals and Commissions30 May 2013
LIFE INSURANCE CORPORATION OF INDIA Vs GURVINDER KAUR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 477 : 2013 3 CPJ 116
Tribunals and Commissions30 May 2013
HIRA LAL Vs Mgf Toyota Gurgaon
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 488 : 2013 3 CPJ 28
Tribunals and Commissions29 May 2013
DELHI DEVELOPMENT AUTHORITY Vs Shri Surinder Singh,
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 465 : 2013 3 CPJ 343
Tribunals and Commissions29 May 2013
Nargis Paul Vs MAMTA KUMARI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 463 : 2013 3 CPJ 340
Tribunals and Commissions29 May 2013
M/S. Tejas Associates Vs Keshav Nidhi Co-Operative Housing Society Ltd , Moolji Lukhmidas , Vibhushan Estate Pvt. Ltd. , Executive Engineer Building Proposals (Ws) "R " South Municipal Corporation Of Greater Mumbai
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 466 : 2014 1 CPJ 231
Tribunals and Commissions29 May 2013
Janachaitanya Housing Ltd. , Janachaitanya Housing Ltd., Rep. By Its Regional Vice President Office At Dwarakanagar 5Th Line, Visakhapatnam , Janachaitanya Housing Ltd., Rep. By Its Branch Manager Office At Dwarakanagar Vs Sri Rajesh Sony
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 468 : 2013 3 CPJ 331
Tribunals and Commissions29 May 2013
SANJAY GOYAL Vs UNITECH LTD. , Pioneer Urban Land And Infrastructure Ltd. Registered Office At: A-22, 3Rd Floor, Green Park, Aurobindo Marg , Ramesh Chandra, Executive Chairman Unitech Limited Registered Office At: 6, Community Centre, Saket
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 473 : 2013 3 CPJ 51
Tribunals and Commissions29 May 2013
SWAPAN KUMAR GHOSH , Smt.Swarnalata Ghosh Vs AMARTA GHOSH , Anjali Ghosh , Gayatri Ghosh , Samit Ghosh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 475 : 2013 3 CPJ 56
Tribunals and Commissions29 May 2013
M/S. Foresquare Developer Vs Dahisar Saraswati Co-Operative Housing Society Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 479 : 2014 4 CPJ 59