Tribunals and Commissions05 Jul 2013
Anand Diamonds Pvt. Ltd. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 508 : 2013 3 CPJ 546
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 517 of 1,389
Tribunals and Commissions05 Jul 2013
K.K.Jewels Impex Vs ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 503 : 2013 3 CPJ 559
Tribunals and Commissions05 Jul 2013
Ansal Properties And Infrastructure Ltd. Vs Nidhi Jain
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 509 : 2013 3 CPJ 551
Tribunals and Commissions05 Jul 2013Petition is dismissed
MANAGING DIRECTOR , Managing Director Cholamandalam Ms. General Insurance Co. Ltd. Vs Borredy Pragahi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 514 : 2013 3 CPJ 541
Tribunals and Commissions05 Jul 2013
Indian Sugar Exim Corporation Limited Vs M/S. United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 507 : 2013 3 CPJ 392
Tribunals and Commissions05 Jul 2013Petition dismissed
Cholamandalam Ms. General Insurance Co. Ltd. And Anr. Vs Borredy Pragahi
National Consumer Disputes Redressal Commission · (2013) 07 NCDRC CK 0006
Tribunals and Commissions05 Jul 2013Petition dismissed
Haryana Urban Development Authority And Anr. Vs RANDHIR SINGH
National Consumer Disputes Redressal Commission · (2013) 07 NCDRC CK 0005
Tribunals and Commissions04 Jul 2013
Pdc Marketing Private Limited Vs Axis Bank Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 497 : 2013 3 CPJ 672
Tribunals and Commissions04 Jul 2013
Shital Fibres Ltd Vs Bharti Axa General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 496 : 2013 3 CPJ 674
Tribunals and Commissions04 Jul 2013
NARNE ESTATES PVT. LTD. Vs Dasari Janardhan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 498 : 2013 3 CPJ 667
Tribunals and Commissions04 Jul 2013
Mario Joseph Vs MARY FERNANDES
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 500 : 2013 3 CPJ 669
Tribunals and Commissions04 Jul 2013
SUPDT. OF POST OFFICES , Shri Babu Ram Postman Vs MAHABIR PRASAD , The Estate Officer Huda
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 499
Tribunals and Commissions02 Jul 2013
Maa Jhande Wali Constructions Pvt. Ltd. Vs Parth Prathim Saha
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 495 : 2013 3 CPJ 677
Tribunals and Commissions01 Jul 2013Petition allowed
SURESH KUMAR Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · (2013) 07 NCDRC CK 0004
Tribunals and Commissions07 Jun 2013
Dlf Home Developers Limited Vs PRADEEP KUMAR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 494 : 2013 3 CPJ 40
Tribunals and Commissions07 Jun 2013Petition dismissed
Cuttack Gramya Bank And Anr. Vs Benguli Sasmal
National Consumer Disputes Redressal Commission · 2013 4 CPJ 20
Tribunals and Commissions04 Jun 2013
Raika Bandukwalla Abdeali Vs Anuradha Nayyar Samaj Ayurvedic Centre
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 490 : 2013 3 CPJ 31
Tribunals and Commissions31 May 2013
CANARA BANK Vs DEEP CHAND , LAL CHAND , The New India Insurance Co. Ltd. Through Its Divisional Manager
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 483 : 2013 3 CPJ 225
Tribunals and Commissions31 May 2013
Globsyn Business School Vs Mayuri Ghosh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 482 : 2013 3 CPJ 118
Tribunals and Commissions31 May 2013
Talaganj Co-Operative Group Housing Society Ltd Vs M/S. Otis Elevators Co. (India) Ltd , Otis Elevators Company (I) Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 478 : 2013 3 CPJ 209