Tribunals and Commissions16 Jul 2013petition is ordered to be dismissed
Amarendra Kumar Roy Vs BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 527 : 2013 3 CPJ 660
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 516 of 1,389
Tribunals and Commissions16 Jul 2013petition stands allowed
Ved Prakash Juneja Vs Director, Cghs
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 528 : 2013 3 CPJ 662
Tribunals and Commissions12 Jul 2013
Tata Aig General Insurance Co. Ltd. Vs Balaji Medicos
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 525
Tribunals and Commissions12 Jul 2013petition and dismiss
M/S. Sterlite Industries (India) Ltd Vs Ganapati Finsec Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 526 : 2013 3 CPJ 656
Tribunals and Commissions11 Jul 2013
MALKIAT SINGH Vs Shaheed Bhagat Singh Nagar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 521
Tribunals and Commissions10 Jul 2013Petitioner is dismissed
Satyavati Sharma Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 517 : 2013 3 CPJ 654
Tribunals and Commissions10 Jul 2013
MONTO MOTORS LTD. Vs Sai Motors
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 516 : 2013 4 CPJ 372
Tribunals and Commissions10 Jul 2013Revision petition stands disposed of
HARYANA URBAN DEVELOPMENT AUTHORITY Vs PAWAN KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 515 : 2013 4 CPJ 365
Tribunals and Commissions10 Jul 2013Petition is dismissed
RAJESH SHARMA Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 518 : 2013 3 CPJ 650
Tribunals and Commissions10 Jul 2013Petition dismissed
KAPIL SHARMA Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 3 CPJ 684
Tribunals and Commissions09 Jul 2013
Today Homes Infrastructures Pvt. Ltd. Vs O.P. Ratra , Harmeet Ratra
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 513
Tribunals and Commissions09 Jul 2013
Umed Nagar House Vs Vandana Jain
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 519
Tribunals and Commissions09 Jul 2013Appeal is dismissed
Jet Airways (India) Ltd. Vs Vandana Jain
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 524 : 2013 4 CPJ 369
Tribunals and Commissions08 Jul 2013
M/S. Ravindra Spinners Ltd. Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 510 : 2013 3 CPJ 539
Tribunals and Commissions08 Jul 2013
P. Laxmi Vs Branch Manager United Indian Insurance Company
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 512 : 2013 3 CPJ 542
Tribunals and Commissions08 Jul 2013
KOTAK MAHINDRA BANK LIMITED Vs Partha Pratim Chatterjee
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 511
Tribunals and Commissions08 Jul 2013Petitioner is dismissed
Ddf Vs Murugan Cold Storage Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 520
Tribunals and Commissions08 Jul 2013
Maytas Properties Ltd. Vs Bharati Khurana , Asha Khurana , G Sujatha , Madhuri Misra , Deutsche Post Finance Company Home Finance Ltd. , Arun Kumar Shah , Vimal Kishore Kaushik , Ramesh Chandra Bawa , Ramachandra Karunakaran
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 522
Tribunals and Commissions05 Jul 2013
Ashiana Inn Limited , AVTAR SINGH Vs Punjab And Sind Bank, Ifb, Bank
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 502
Tribunals and Commissions05 Jul 2013
Rahul Electricals Vs STATE BANK OF INDIA , The Oriental Insurance Company Ltd. Through Its Divisional Manager
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 501 : 2013 3 CPJ 556