Tribunals and Commissions01 Aug 2013
REGIONAL PROVIDENT FUND COMMISSIONER Vs G.Eswaramma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 579 : 2013 3 CPJ 605
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 514 of 1,389
Tribunals and Commissions01 Aug 2013
ALOK KUMAR ROY Vs Head Of The Sales And Service
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 581 : 2013 4 CPJ 140
Tribunals and Commissions01 Aug 2013
A.S.Chakravarthy Vs M/S. Asvasidh Homes Builder And Developer
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 580 : 2013 3 CPJ 586
Tribunals and Commissions01 Aug 2013
St. Stephens Hospital Vs ROSHANI DEVI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 582 : 2013 4 CPJ 74
Tribunals and Commissions01 Aug 2013
SANJAY KUMAR MISHRA Vs Public Information Officer
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 583 : 2013 3 CPJ 603
Tribunals and Commissions01 Aug 2013
M.Mohammed Hussain Ali Vs Syndicate Bank, Erode Branch
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 591 : 2013 4 CPJ 229
Tribunals and Commissions01 Aug 2013
ROHTASH SINGH Vs M/S Ansal Properties And Infrastructures Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 590
Tribunals and Commissions01 Aug 2013
ORIENTAL BANK OF COMMERCE Vs Chandan Bala Jain
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 589
Tribunals and Commissions01 Aug 2013
Kerala State Co-Operative Bank Ltd Vs L.R.Lekha
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 588
Tribunals and Commissions01 Aug 2013
SAHARA INDIA Vs Ashok Kumar Ranchand Gunani
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 585
Tribunals and Commissions01 Aug 2013
G.RAMACHANDRAN Vs ICICI BANK LIMITED
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 584 : 2013 3 CPJ 602
Tribunals and Commissions31 Jul 2013Disposed off
Syngenta India Ltd. Vs P. Chowdaiah,
National Consumer Disputes Redressal Commission · (2013) 07 NCDRC CK 0003
Tribunals and Commissions30 Jul 2013Appeal dismissed
M/s. Tolani Shipping Co. Ltd. Vs Sterling Holiday Resort (I) Ltd.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 389
Tribunals and Commissions29 Jul 2013Appeal dismissed
CANARA BANK Vs M/s. Jain Motor Trading Company and Mr. Virender Kumar Jain
National Consumer Disputes Redressal Commission · 2013 4 CPJ 336
Tribunals and Commissions26 Jul 2013Petition dismissed
M/s. Raviraj Abhinandan Associates, , Ravindra Kumar Sakla and Abhinandan R. Sakla Vs Mrs. Surekha K. Dang
National Consumer Disputes Redressal Commission · 2013 3 CPJ 572
Tribunals and Commissions26 Jul 2013Petition dismissed
Canadian Institute For International Studies And World Wide Immigration Consultancy Services Ltd. (Wwics) Vs Ekta Sharma
National Consumer Disputes Redressal Commission · (2013) 07 NCDRC CK 0002
Tribunals and Commissions25 Jul 2013Petition allowed
The Manager, Bharti AXA General Insurance Co. Ltd. through its Area Manager, (Legal) Vs B.A. Lokesh Kumar
National Consumer Disputes Redressal Commission · 2013 3 CPJ 528
Tribunals and Commissions24 Jul 2013Petition dismissed
M/s. SAS Motors Ltd. Vs Anant Haridas Choudhari Atahrdi
National Consumer Disputes Redressal Commission · 2013 3 CPJ 520
Tribunals and Commissions24 Jul 2013
UCO Bank (Through its Manager) Vs Shri S.D. Wadhawa
National Consumer Disputes Redressal Commission · 2013 3 CPJ 523
Tribunals and Commissions24 Jul 2013
Dr. Vincent C.K. Vs Jessy Jayapal and Others
National Consumer Disputes Redressal Commission · 2013 3 CPJ 575