Tribunals and Commissions24 Jul 2013Petition allowed
RAMESH CHANDRA SINGH Vs State Bank of India And Anr.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 600
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 515 of 1,389
Tribunals and Commissions23 Jul 2013Petition dismissed
Smt. Alaka Roy Vs Om Tara Maa Construction, Mr. Santanu Kanjilal representing M/s. Om Tara Maa Construction and Mr. Sanjib Das representing M/s. Om Tara Maa Construction
National Consumer Disputes Redressal Commission · 2013 3 CPJ 269
Tribunals and Commissions23 Jul 2013
Dr. Chandrakant Vitthal Sawant, Patel Vs Shri L.R. Pilankar Inspector of Land Records and Shri R.S. Malankar Survey Officer, Department of Land Records
National Consumer Disputes Redressal Commission · 2013 3 CPJ 532
Tribunals and Commissions23 Jul 2013Petition dismissed
Chandrakant S. Kothari Vs Dean, Sir Hurkirondas Norrotumdas Hospital And Research Centre and Dr. Nitul Parikh Hospital And Research Centre
National Consumer Disputes Redressal Commission · 2013 3 CPJ 681
Tribunals and Commissions23 Jul 2013
The Managing Director, H.P. State Cooperative Housing Federation Vs Shri Gian Chand And The Hamirpur Cooperative House Building Society Ltd. Through Its President
National Consumer Disputes Redressal Commission · (2013) 07 NCDRC CK 0001
Tribunals and Commissions22 Jul 2013
Union Of India Through Its General Manager North Eastern Railway Gorakhpur Vs Shobha Agarwal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 537 : 2013 3 CPJ 469
Tribunals and Commissions22 Jul 2013
Examination Controller Maharshi Dayanand Saraswati University Ajmer Vs Kumari Atia Rasheed
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 536 : 2013 3 CPJ 387
Tribunals and Commissions22 Jul 2013petitioner is dismissed
Arvind Chhabra Vs B.S.Tibrewal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 539
Tribunals and Commissions22 Jul 2013
M/S. Religare Securities Ltd Vs Om Singh Deswal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 540 : 2013 3 CPJ 466
Tribunals and Commissions22 Jul 2013petitioner is allowed
Trio Elevators Company (India) Ltd Vs Tansingh Chauhan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 541 : 2013 3 CPJ 464
Tribunals and Commissions22 Jul 2013Petition dismissed
Proprietor of Zuber Transport, Sohaibbhai Unusbhai Vohra Vs Reliance General Insurance Co.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 565
Tribunals and Commissions19 Jul 2013
SUJIT ROY Vs In-Charge Standard Chartered Bank
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 534 : 2013 3 CPJ 383
Tribunals and Commissions19 Jul 2013
Skariah Mathai Vs Mar Gregorious Memorial Muthoot Medical Centre
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 532 : 2013 3 CPJ 413
Tribunals and Commissions19 Jul 2013appeal is dismissed
Narsimha Kamath Vs M/S Ghai Gas Service Sayadri Building
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 533 : 2013 3 CPJ 408
Tribunals and Commissions19 Jul 2013Petition allowed
Ayurvet Ltd. Vs Gopal Krishan Gaushala Gurukul
National Consumer Disputes Redressal Commission · 2013 3 CPJ 597 : 2015 3 CPJ 477
Tribunals and Commissions19 Jul 2013
Somashekhar G. Vs Icici Bank And Ors.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 577
Tribunals and Commissions19 Jul 2013
Haryana Urban Development Authority And Anr. Vs JITENDER NATH SHARMA
National Consumer Disputes Redressal Commission · 2013 3 CPJ 579
Tribunals and Commissions18 Jul 2013
CASTROL INDIA LTD Vs Neerja
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 531
Tribunals and Commissions17 Jul 2013Petition Dismissed
Chhattisgarh State Cooperative Housing Federation Vs Gopi Nath Maal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 530
Tribunals and Commissions17 Jul 2013Petition dismissed
Shyam Lal Ladia Vs Dr. O.P. Nayak and Another
National Consumer Disputes Redressal Commission · 2013 3 CPJ 563