Tribunals and Commissions28 May 2013
M/S. Destiny Overseas Pvt. Ltd Vs Davender Prashad Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 457
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 519 of 1,389
Tribunals and Commissions28 May 2013
Rukma Devi W/O Radhey Shyam Khemka Vs Branch Manager, Sahara India Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 461 : 2013 3 CPJ 82
Tribunals and Commissions28 May 2013
Mohit Bindal Vs HARYANA URBAN DEVELOPMENT AUTHORITY , Administrator, Huda Gurgaon , Estate Officer, Huda Gurgaon
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 458 : 2013 3 CPJ 297
Tribunals and Commissions28 May 2013
ORIENTAL INSURANCE CO. LTD , Oriental Insurance Co. Ltd. Savitri Sadan Free Ganj, Ujjain (M.P.) Vs Shobha Mukhia
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 464 : 2013 3 CPJ 381
Tribunals and Commissions28 May 2013
M/S Vee Kay Cotsyn Ltd Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 469 : 2013 3 CPJ 66
Tribunals and Commissions28 May 2013
Sangeeta Arora Vs DLF UNIVERSAL LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 489 : 2013 3 CPJ 77
Tribunals and Commissions28 May 2013Petition dismissed
Ramesh Kumar (Dr.) Vs JAI KUMAR
National Consumer Disputes Redressal Commission · 2013 4 CPJ 28
Tribunals and Commissions27 May 2013
Anagha Shirish Jaitpal Vs Indraprastha Sahakari Griha , Master Aditya Shirish Jaitpal , Apurva Shirish Jaitpal , Suhasini Janardha Jaitpal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 454 : 2013 3 CPJ 158
Tribunals and Commissions27 May 2013
Sunil Bhandari Vs Ku. Pooja Kori , Laxmi Narayan Hospital Through Director Madan Mahal, Opp. Belasing School Nagpur Road
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 455 : 2013 3 CPJ 142
Tribunals and Commissions24 May 2013
MADHU SHARMA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 459 : 2013 3 CPJ 147
Tribunals and Commissions24 May 2013
T.P. Balagopal Vs Alexander John, V. S , M/S World Marketing And Services (P) Ltd. Represented By Managing Director, Mrs. Rose Mary Dionisius (Rani Thankachan) , G. P. Nair, Devaki Sadanam, Varnam Post, Cherthala, Alappuzha Dist.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 460 : 2013 3 CPJ 300
Tribunals and Commissions24 May 2013
Arzoo Yusuf Bagwan Vs Dr. Prashant Pol
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 462
Tribunals and Commissions24 May 2013
Vimal Raosaheb Chougule Vs Stock Holding Corporation Of India Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 493 : 2013 4 CPJ 34
Tribunals and Commissions24 May 2013
ANSAL HOUSING AND CONSTRUCTION LTD. Vs Indian Machinery Company
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 445 : 2013 3 CPJ 304
Tribunals and Commissions24 May 2013
Pahuchi Lal , SARDAR SINGH , SHYAM LAL , GAURI SHANKER Vs ORIENTAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 447 : 2013 3 CPJ 329
Tribunals and Commissions23 May 2013
LIC OF INDIA , ZONAL MANAGER, LIC OF INDIA , BRANCH MANAGER, LIC OF INDIA , S. Mitra Vs Radhey Shayam Kedia , Sobha Kedia , Mina Kedia , Sajjan Kedia , Arun Kedia
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 439 : 2013 3 CPJ 360
Tribunals and Commissions23 May 2013
NATIONAL INSURANCE CO. LTD Vs SHIV SHANKAR , Mahaveer Prasad Dhanuka Cloth Merchant
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 443 : 2013 3 CPJ 353
Tribunals and Commissions23 May 2013
Rakesh Bhartia Vs HDFC BANK LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 442 : 2013 3 CPJ 355
Tribunals and Commissions23 May 2013
HARYANA URBAN DEVELOPMENT , Estate Officer, Haryana Urban Development Vs Anil Diwan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 441 : 2013 3 CPJ 349
Tribunals and Commissions22 May 2013
G.K. Sabharwal , Jaishree Sabharwal Both R/O A-3/78, Varun Aptt. Vs Satish Virmani , Rajiv Chawla, Md Consultant Physician Cardiologist 180, Jai Apartment, Sector-9 Rohini , Randhir Sood Gastroenterologist Sir Ganga Ram Hospital Rajinder Nag
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 436 : 2013 3 CPJ 95