Tribunals and Commissions03 May 2013
SANGEETA SHARMA Vs M/S G.S. Promoters And Developers
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 453
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 524 of 1,389
Tribunals and Commissions02 May 2013
Shrikant Murlidhar Apte Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 308 : 2013 3 CPJ 536
Tribunals and Commissions02 May 2013
N Saidaiah , Jatothu Vasram Son Of Saida Resident Of Narasapuram (V) Damarcharla Mandal Nalgonda District Vs Branch Manager New India Assurance Co. Ltd , Ramanjaneya Cold Storage Pvt. Ltd., N H 5, Lalpuram Ankireddypalem Post Guntur 522 005
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 310
Tribunals and Commissions02 May 2013
M/S. Indusind Bank Ltd Vs SHRI AVTAR SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 309 : 2013 3 CPJ 336
Tribunals and Commissions02 May 2013
SHASHI KUMAR MOHATA , Taramanidevi Purushottamdasji Mohata, Dhun House, Mission Road, Bhadra, Ahmedabad 380 001 Vs Iffco Tokio General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 326 : 2014 1 CPJ 235
Tribunals and Commissions01 May 2013
NATIONAL INSURANCE CO. LTD Vs Dhana Khurd Co-Op. Transport
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 311 : 2013 3 CPJ 506
Tribunals and Commissions01 May 2013petition is dismissed
NEW INDIA ASSURANCE COMPANY LTD Vs Konda Srinivasa Rao
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 312 : 2013 3 CPJ 649
Tribunals and Commissions01 May 2013
STATE BANK OF PATIALA Vs RAM KISHAN , Smt. Kailasho Devi, Wife Of Ram Kishan Son Of Sh. Jai Dayal, Resident Of House No. 7, New Canal Colony,
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 315 : 2013 3 CPJ 511
Tribunals and Commissions01 May 2013
M/S Sagar Shopping Developers Vs Anil Dattatrey Kadam
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 316 : 2013 3 CPJ 508
Tribunals and Commissions01 May 2013
Indu Bala Satija Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 314 : 2013 3 CPJ 475
Tribunals and Commissions01 May 2013
Consumer Protection Council Tamilnadu Vs MANAGING DIRECTOR , Regional Manager Maruti Udyog, Chennai , Chairman, Maruti Udyog, Delhi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 313
Tribunals and Commissions01 May 2013petition dismissed
Branch Manager, New Ravindra Tractors Vs BABU RAM , Regional Manager, Escorts Ltd. , Area Manager, Escorts Ltd , The Manager, Kotak Mahindra Bank Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 362 : 2013 2 CPJ 608
Tribunals and Commissions01 May 2013Petition dismissed
Sunil Kumar Bijpuria Vs Priya Dubey @ Preetam Mishra
National Consumer Disputes Redressal Commission · 2013 3 CPJ 138
Tribunals and Commissions30 Apr 2013
JAGDEV SINGH Vs LUDHIANA IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 320 : 2013 3 CPJ 473
Tribunals and Commissions30 Apr 2013
GOPAL DASS , Laxmi Devi W/O Late Shri Gopal Dass , Sunil S/O Late Shri Gopal Dass , Manish S/O Late Shri Gopal Dass , Renu D/O Late Shri Gopal Dass Vs S.P. Mandal , Sir Ganga Ram Hospital Old Rajender Nagar New Delhi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 321 : 2013 3 CPJ 480
Tribunals and Commissions30 Apr 2013
GHANSHYAM Vs M/S. Wipro Bio Med Limited , Proprietor Imperial Scientific Stores, Bikaner, Rajasthan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 317
Tribunals and Commissions30 Apr 2013
KANPUR DEVELOPMENT AUTHORITY Vs Yogendra Nath Bhatt
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 318 : 2013 3 CPJ 504
Tribunals and Commissions30 Apr 2013petition is dismissed
Shridhar Bajaj Vs Saraswati Kunj Co-Operative House Building Society Ltd , Secretary The Saraswati Kunj Co-Operative House Building Society Ltd , Inspector Of Co-Operative Societies Office Nearjohn Hall Civil Lines Gurgaon
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 319 : 2013 3 CPJ 266
Tribunals and Commissions30 Apr 2013
Anjali Bajaj Vs The Saraswati Kunj Co -Operative House Building Society Ltd., The Secretary The Saraswati Kunj Co -Operative House Building Society Ltd. And The Inspector Of Co -Operative Societies
National Consumer Disputes Redressal Commission · (2013) 04 NCDRC CK 0002
Tribunals and Commissions29 Apr 2013
TATA ENGINEERING AND LOCOMOTIVE CO. LTD , Concorde A Tata And Jardine Company Through Its Managing Director Service Centre 19, Shivaji Marg Vs SUBHASH AHUJA , Nawab S Through Shri Subhash Ahuja Sole Proprietor 1/115-116, Subhash Sadan Whs Ki
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 322 : 2013 2 CPJ 743