Tribunals and Commissions18 Apr 2013
Wilfred Dmello Vs Dr. Manoj K. Dhruve And Anr.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 276
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 527 of 1,389
Tribunals and Commissions17 Apr 2013
NEW INDIA ASSURANCE CO. LTD Vs Jatinder Kumar Sharma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 283 : 2013 2 CPJ 486
Tribunals and Commissions17 Apr 2013
Chaithanya Nursing Home Vs P. Puttaraju
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 285 : 2013 2 CPJ 456
Tribunals and Commissions17 Apr 2013
FIITJEE LIMITED Vs ANIL KUMAR JAIN
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 288 : 2013 2 CPJ 668
Tribunals and Commissions17 Apr 2013Disposed off
Vijaya Rashmi Developers And Ors. Vs Parshuram Narayan Redij And Anr.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 514
Tribunals and Commissions16 Apr 2013
Treasury Officer, Treasury Office Tonk Vs Badri Prasad Sharma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 281 : 2013 2 CPJ 442
Tribunals and Commissions16 Apr 2013
Suresh Baban Gadekar Vs ICICI BANK
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 278 : 2013 2 CPJ 474
Tribunals and Commissions16 Apr 2013
SATISH Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 279 : 2013 2 CPJ 481
Tribunals and Commissions15 Apr 2013
Big Bazaar Division Of Pantaloon Retail (I) Ltd Vs Government Of Gujarat Through N.V. Patel
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 262 : 2013 2 CPJ 501
Tribunals and Commissions15 Apr 2013
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs Chander Prabha W/O Sh. Bhupal Sood , Bhupal Sood
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 261 : 2013 2 CPJ 738
Tribunals and Commissions15 Apr 2013
MADAN LAL ARORA Vs Sh. Dharam Pal Ji Chairman Mahashya Chuni Lal Saraswati Bal Mandir Senior Secondary School and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 450
Tribunals and Commissions15 Apr 2013Petition allowed
Murari Lal Agrawal Vs New India Assurance Company Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 751
Tribunals and Commissions15 Apr 2013
Dasondhi Mal Kapal Dev Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 240
Tribunals and Commissions12 Apr 2013
Jagan Nath Brij Kumar (P) Ltd Vs SUPERINTENDING ENGINEER , EXECUTIVE ENGINEER , Sub Divisional Engineer, Municipal Corporation
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 259 : 2013 2 CPJ 488
Tribunals and Commissions12 Apr 2013dismissed
Sam Fine O Chem Limited Vs UNION BANK OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 258 : 2013 2 CPJ 490
Tribunals and Commissions12 Apr 2013
NARINDER SINGH Vs NEW INDIA ASSURANCE CO. LTD , New India Assurance Co. Ltd., Timber House, Cart Road, Shimla , Magma Leasing Ltd., Sco 10, 1St Floor, Sector, 26, Madhya Marg, Chandigarh , Sanjay Bhardwaj, Resident Of Bhardwaj Niwas, Near Ce
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 257
Tribunals and Commissions12 Apr 2013
NATIONAL INSURANCE COMPANY LTD Vs M/S. Luxmi Food, Bhiwani
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 276 : 2013 2 CPJ 495
Tribunals and Commissions12 Apr 2013
LIC OF INDIA Vs Niwas Bansal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 277 : 2013 2 CPJ 493
Tribunals and Commissions12 Apr 2013
SALEM TEXTILES LTD. Vs United India Insurance Co. Ltd. Rep. by its Chairman And Managing Director
National Consumer Disputes Redressal Commission · 2013 2 CPJ 444
Tribunals and Commissions11 Apr 2013
UNITED BANK OF INDIA Vs Shib Durga Rolling Centre
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 255