Tribunals and Commissions09 Apr 2013Petition dismissed
ASSISTANT PROVIDENT FUND COMMISSIONER Vs Vasant Madhav Kerur and Ors.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 244
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 529 of 1,389
Tribunals and Commissions08 Apr 2013Appeals stand disposed of
Chairman And Managing Director M/S Oriental Insurance Co. Ltd , Regional Manager Oriental Insurance Co. Ltd. Regional Office, Begumpet Sbehlatnha Complex Hyderabad , Senior Branch Manager Oriental Insurance Co. Ltd. Branch Office-2, Main Road Guntur
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 242
Tribunals and Commissions08 Apr 2013Appeals stand disposed of
CHAIRMAN AND MANAGING DIRECTOR , Regional Manager Oriental Insurance Co. Ltd. Regional Office, Begumpet Sbehlatnha Complex Hyderabad Vs M/S Balaji Cotton Traders
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 244 : 2013 2 CPJ 371
Tribunals and Commissions08 Apr 2013petition is dismissed
URBAN IMPROVEMENT TRUST Vs VIJAY LAXMI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 243 : 2013 3 CPJ 652
Tribunals and Commissions08 Apr 2013
Urban Improvement Trust, Bikaner Through Secretary Vs HARISH KUMAR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 264 : 2013 3 CPJ 110
Tribunals and Commissions08 Apr 2013Appeal allowed
Cater Piller India Pvt. Ltd., Gmmco Ltd. and Anr. Vs Santosh Purushan and Ors.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 235
Tribunals and Commissions05 Apr 2013petitioner is dismissed
Sonamoni Biswas Vs Peerless Developers Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 240 : 2013 2 CPJ 359
Tribunals and Commissions05 Apr 2013Appeal allowed to accept
Haryana State Co-Operative Supply And Marketing Federation Ltd Vs Iffco Tokio General Insurance Company Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 238 : 2013 2 CPJ 364
Tribunals and Commissions05 Apr 2013petitioner is partly allowed
Life Insurance Corporation Of India Northern Zonal Office Vs GANESH LAL
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 236 : 2013 2 CPJ 362
Tribunals and Commissions05 Apr 2013
M/S. Hero Honda Motors Limited Vs Shri Katakam Mallikarjuna Rao
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 274 : 2013 2 CPJ 688 : 2013 3 CPJ 688
Tribunals and Commissions05 Apr 2013
ORIENTAL INSURANCE CO. LTD Vs M/S. Nagina Industrial Corporation
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 265 : 2013 3 CPJ 646
Tribunals and Commissions05 Apr 2013
Secretary Krishi Upaj Mandi Samiti Chirawa Jhunjhun Vs Sarbati Devi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 271 : 2013 3 CPJ 642
Tribunals and Commissions05 Apr 2013Appeal allowed
Cera Board and Doors Vs Pallavip Shah and Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 748
Tribunals and Commissions05 Apr 2013Petition dismissed
KRISHI UPAJ MANDI SAMITI Vs Sarbati Devi
National Consumer Disputes Redressal Commission · (2013) 04 NCDRC CK 0006
Tribunals and Commissions04 Apr 2013Appeal dismissed
Dinesh Kumar Namdeo Vs M.P. HOUSING BOARD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 235 : 2013 2 CPJ 351
Tribunals and Commissions04 Apr 2013petitioner is dismissed
Ramesh Chand Chourasiya Vs WAZID ALI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 237
Tribunals and Commissions04 Apr 2013petitioners are dismissed
Veenus And S.V. Projects Vs Saida Reddy
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 239 : 2013 2 CPJ 360
Tribunals and Commissions04 Apr 2013
Purshottam Behl Vs Messers B.S.E.S. Rajdhani Power Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 229 : 2013 2 CPJ 353
Tribunals and Commissions04 Apr 2013
D. Thiruvateeswaran Vs Chief Executive Officer Central Govt. Employees
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 266 : 2013 3 CPJ 640
Tribunals and Commissions04 Apr 2013
MANOJ KUMAR Vs Narwana Cooperative Group Housing Society Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 269