Tribunals and Commissions13 Mar 2014
M.P. HOUSING BOARD Vs Subhash Chandra Vyas
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 152
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 482 of 1,389
Tribunals and Commissions13 Mar 2014Appeal Dismissed
NATIONAL INSURANCE CO. LTD. Vs Mr. Abraham M.P. Mascarenhas
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 372 : 2014 2 CPJ 71
Tribunals and Commissions13 Mar 2014Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Sun Rise Engineering Corporation
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 411 : 2014 2 CPJ 495
Tribunals and Commissions13 Mar 2014Petition allowed
Beverly Park Maintenance Services Ltd. Vs Kashmir Fab Styles Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 373 : 2014 2 CPJ 109
Tribunals and Commissions13 Mar 2014Appeal allowed
Puri Gramya Bank Vs Susama Kumari Biswal And Ors.
National Consumer Disputes Redressal Commission · (2014) 03 NCDRC CK 0004
Tribunals and Commissions12 Mar 2014
Volkart Fleming Shipping And Services Ltd. Vs M/S. Sangrur Agro Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 146
Tribunals and Commissions12 Mar 2014
Mopuri Obanna Vs M/S. Sai Chaitanya Housing Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 147
Tribunals and Commissions12 Mar 2014
Lis Deepasthambham Vs Mammen Koshy Pariyarathu Veedu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 148
Tribunals and Commissions12 Mar 2014Petition allowed
IFFCO TOKIO GENERAL INS. CO. LTD. Vs Boddeda Satyavathi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 379 : 2014 2 CPJ 135
Tribunals and Commissions12 Mar 2014Petition dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (PUDA) Vs Kanwal Preet Singh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 369 : 2014 2 CPJ 131
Tribunals and Commissions12 Mar 2014Petition dismissed
Muktaji Vishnuji Chemate Vs ESCORTS LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 406 : 2014 2 CPJ 97
Tribunals and Commissions12 Mar 2014Petition allowed
Shanker Golden Transport Company Vs Ambika Sales
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 416 : 2014 2 CPJ 548
Tribunals and Commissions11 Mar 2014
ABHEY SINGH Vs MAGMA LEASING LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 138
Tribunals and Commissions11 Mar 2014
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs Sri Ranganath
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 139
Tribunals and Commissions11 Mar 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Help Line Grahak Mandal Through Its Trustee Sh. Mukesh Shah
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 140
Tribunals and Commissions11 Mar 2014
M/S. Adhiraj Construction (P) Ltd. Vs K.V. Suresh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 141
Tribunals and Commissions11 Mar 2014
S. Seshadri Vs Housing Development Finance Corpn. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 142
Tribunals and Commissions11 Mar 2014
K. Alfred Vs Mahindra And Mahindra Financial Services Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 143
Tribunals and Commissions11 Mar 2014
RAJVIR SINGH Vs Uttar Pradesh Awas And Vikas Parishad
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 144
Tribunals and Commissions11 Mar 2014
LIFE INSURANCE CORPORATION OF INDIA Vs CHANDER SHEKHAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 145