Tribunals and Commissions11 Mar 2014Petition dismissed
K. Ranga Rao Vs Shaikh Dadoo Saheb
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 385 : 2014 2 CPJ 188
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 483 of 1,389
Tribunals and Commissions11 Mar 2014Petition allowed
LIFE INSURANCE CORPORATION OF INDIA Vs C. Venkataramudu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 387 : 2014 2 CPJ 190
Tribunals and Commissions11 Mar 2014Petition dismissed
Asith Vs G. Manjunath
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 383 : 2014 2 CPJ 182
Tribunals and Commissions10 Mar 2014
CENTRAL BANK OF INDIA Vs Gauda Devi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 137
Tribunals and Commissions07 Mar 2014
RELIANCE GENERAL INSURANCE CO. LTD. Vs S. Shivakumara
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 134
Tribunals and Commissions07 Mar 2014Petition dismissed
Tata Coffee Ltd. Vs Sri N. Sreenivasalu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 368 : 2014 2 CPJ 207
Tribunals and Commissions07 Mar 2014Petition dismissed
Vishwanath Shivling Birajdar (Dr.) Vs Gangadhar Sangram Mitkari and Ors.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 384 : 2014 2 CPJ 184
Tribunals and Commissions07 Mar 2014Petition dismissed
Baljeet Singh Brar Vs M/S. Birla Sun Life Insurance Co. Ltd., Though Its Manager And M/S. Birla Sun Life Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2014) 03 NCDRC CK 0005
Tribunals and Commissions06 Mar 2014
Bhartiya College Of Agriculture Agricultural Engineering Pulgaon Chowk Vs Sagar Sinha
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 135
Tribunals and Commissions06 Mar 2014
Mr. Pradeep Kumar Goel Vs M/S. J.K. Synthetics Ltd. And M/S. Bajaj Capital Investment Centre Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2014) 03 NCDRC CK 0006
Tribunals and Commissions05 Mar 2014
KRISHAN Vs ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 133
Tribunals and Commissions05 Mar 2014
Ved Kumari and Ashish Kaul Vs M/s. Omaxe Buildhome Pvt. Ltd., through its CMD and New Okhla Industrial Development Authority
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 371 : 2014 2 CPJ 146
Tribunals and Commissions05 Mar 2014
M/s. Navneet Textiles Pvt. Ltd., through its Manager Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 370 : 2014 2 CPJ 142
Tribunals and Commissions05 Mar 2014 Disposed off
KUNJ BIHARI LAL Vs Urban Improvement Co. Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 136 : 2014 1 CPR 557 : 2014 2 CPJ 37
Tribunals and Commissions04 Mar 2014
Duggirala Prasad Babu Vs M/S Skoda Auto India Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 125
Tribunals and Commissions04 Mar 2014
Branch Manager State Bank Of Travancore Vs Shaila Jain
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 126
Tribunals and Commissions04 Mar 2014
M/S. Mohit Properties And Constructions Vs Meera Singh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 127
Tribunals and Commissions04 Mar 2014
Jasobanta Narayan Ram Vs Branch Manager, L And T Finance Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 128
Tribunals and Commissions04 Mar 2014
UNION OF INDIA Vs Niva Agrawal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 129
Tribunals and Commissions04 Mar 2014
Sawai Madhopur Co-Operative Upbhokta Whole Sale Bhandar Ltd. Vs Ravindra Singh Jadoun
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 130