Tribunals and Commissions21 Mar 2014
Megarthi Malik Vs LIFE INSURANCE CORPN. OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 174
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 481 of 1,389
Tribunals and Commissions21 Mar 2014Petition dismissed
Hindustan Coca -Cola Beverages Pvt. Ltd. Vs Purushottam Gaur
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 479 : 2014 2 CPJ 580
Tribunals and Commissions20 Mar 2014
Chairman-Cum-Managing Director, Ongc Ltd. Vs Consumer Education Research Society Suraksha Sankul Ahmedabad
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 160
Tribunals and Commissions19 Mar 2014
Anil Goyal Vs M/S. Indus Airways Private Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 157
Tribunals and Commissions19 Mar 2014
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Adhunik Educational Cultural And Welfare Society
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 158
Tribunals and Commissions19 Mar 2014
Additional Secretary, Chhattisgarh State Power Holding Company Ltd. Vs Bajaj Allianz General Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 159
Tribunals and Commissions19 Mar 2014
JAIBIR SINGH Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 175
Tribunals and Commissions19 Mar 2014
VIRUPAXAPPA Vs SENIOR BRANCH MANAGER, L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 176
Tribunals and Commissions19 Mar 2014
RAJENDRA SINGH Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 177
Tribunals and Commissions19 Mar 2014
CHANDER MOHAN Vs Gurcharanjit Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 178
Tribunals and Commissions17 Mar 2014
UNION OF INDIA Vs Bakshi Ram Ahuja
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 179 : 2014 2 CPJ 574
Tribunals and Commissions14 Mar 2014
LIFE INSURANCE CORPORATION OF INDIA Vs VEENA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 153
Tribunals and Commissions14 Mar 2014
Radha Verma Vs Vice Chairman Ghaziabad Development Authority Ghaziabad (U.P.)
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 154
Tribunals and Commissions14 Mar 2014
M/S. Emaar Mgf Land Limited Vs RUPINDER KAUR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 155
Tribunals and Commissions14 Mar 2014
RAM SINGH Vs Reliance General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 156
Tribunals and Commissions14 Mar 2014
Manager, Icici Lombard General Insurance Co. Ltd. Vs Gafur Alamgeer Sayyad
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 180 : 2014 2 UC 995
Tribunals and Commissions14 Mar 2014Petition dismissed
KANPUR DEVELOPMENT AUTHORITY Vs INDRA SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 480 : 2014 2 CPJ 583
Tribunals and Commissions13 Mar 2014
SAURABH GUPTA Vs Hasti Petro Chemicals And Shipping Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 149
Tribunals and Commissions13 Mar 2014
Regional Commissioner, Cmpf Vs Anant Sethi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 150
Tribunals and Commissions13 Mar 2014
Branch Manager, Puri Gramya Bank Vs Susama Kumari Biswal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 151