Tribunals and Commissions16 Apr 2014Appeal dismissed
Yasmin Ismail Kiranawala Vs Pune District Central Co -Op. Bank Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 417 : 2014 2 CPJ 552
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 479 of 1,389
Tribunals and Commissions16 Apr 2014Petition dismissed
Sudhangsu Bhusan Dutta Vs The Joint Managing Director Mansukh Securities And Finance Ltd., Mr. Biswarup Basu And Mrs. Bhaswati Basu
National Consumer Disputes Redressal Commission · (2014) 04 NCDRC CK 0002
Tribunals and Commissions15 Apr 2014Petition dismissed
PARDEEP KUMAR MEHTA Vs K.C. Mahajan And Mrs. T.K. Mahajan
National Consumer Disputes Redressal Commission · (2014) 04 NCDRC CK 0003
Tribunals and Commissions11 Apr 2014Revision Petition is dismissed
SHAKUNTALA Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 195 : 2014 3 CPJ 517
Tribunals and Commissions11 Apr 2014
Kishore Prasad Vs Lic Of India Branch Unit -331, New Delhi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 212
Tribunals and Commissions11 Apr 2014Disposed off
MEERUT DEVELOPMENT AUTHORITY Vs OM PRAKASH GUPTA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 484 : 2014 2 CPJ 652
Tribunals and Commissions09 Apr 2014
NATIONAL INSURANCE COMPANY LTD. Vs MINATI DAS
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 194
Tribunals and Commissions04 Apr 2014Petition dismissed
Seema Ganapati Kashi Vs Silver Line Industries
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 350 : 2014 2 CPJ 376
Tribunals and Commissions03 Apr 2014
Devi Prasad Pandey Vs Rang Bihari Sinha
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 169
Tribunals and Commissions02 Apr 2014
Rajubhai Tank, Director Of Odhav Hari Developers Pvt. Ltd. Vs Bindraben Bharatkumar Mavani
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 168
Tribunals and Commissions02 Apr 2014
CHIEF POST MASTER GENERAL Vs Pratap Chandra Parida
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 170
Tribunals and Commissions02 Apr 2014
ICICI BANK LTD. Vs RAJENDRA KUMAR AGARWAL
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 171
Tribunals and Commissions01 Apr 2014
JALANDHAR IMPROVEMENT TRUST Vs LAKHWINDER SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 167
Tribunals and Commissions01 Apr 2014
ORIENTAL INSURANCE CO. LTD. Vs SATPAL SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 181
Tribunals and Commissions01 Apr 2014
Appala Venkata Naga Durga Srinivas Vs Manager, Payment Assistance Unit, Sbi Cards And Payment Service Private Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 185
Tribunals and Commissions01 Apr 2014
Madaan Surgical And Maternity Hospital Vs SANTOSH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 184
Tribunals and Commissions01 Apr 2014
Shivaji Tukaram Dongale Vs Arun Dattatraya Wadekar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 183
Tribunals and Commissions01 Apr 2014
SURESH CHANDRA Vs Kailash Kabra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 182
Tribunals and Commissions01 Apr 2014
Apollo Munich Health Insurance Co. Ltd. Vs Kirti
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 186
Tribunals and Commissions01 Apr 2014
MANGAL SINGH Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 187