Tribunals and Commissions01 Apr 2014
VIDYA DEVI Vs Jatinder Chaddha
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 188
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 480 of 1,389
Tribunals and Commissions01 Apr 2014
Gurdeep Singh Khurana Vs M/S. Kst Infrastructure Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 189
Tribunals and Commissions01 Apr 2014
Zakir Hussain Abdul Gaffar Deshmukh Vs Mazhuvanoor Rubber Products
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 190
Tribunals and Commissions01 Apr 2014
NEW INDIA ASSURANCE CO. LTD. Vs RAJESH YADAV
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 191
Tribunals and Commissions01 Apr 2014
Saroj Devi Agarwal Vs Manager, Sahara City Home
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 192
Tribunals and Commissions01 Apr 2014
Bhupender Singh Ghangas Vs Make My Trip Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 193
Tribunals and Commissions01 Apr 2014Petition allowed
HDFC BANK LTD. Vs Subodh Ghanshyam Prabhu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 408 : 2014 2 CPJ 336
Tribunals and Commissions01 Apr 2014Petition dismissed
Ganga Immigration and Education Services Pvt. Ltd. Vs Reena Pandey
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 354 : 2014 2 CPJ 410
Tribunals and Commissions31 Mar 2014
AJMER VIDYUT VITRAN NIGAM LTD. Vs Bhagga
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 166
Tribunals and Commissions28 Mar 2014
UNITED INDIA INSURANCE CO. LTD. Vs N.M.Mohammed Jakeer Hussain
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 164
Tribunals and Commissions28 Mar 2014Petition allowed
Indo Pacific Housing Finance Ltd. Vs Gopala Shetty
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 483 : 2014 2 CPJ 638
Tribunals and Commissions25 Mar 2014Appeal Allowed
ORIENTAL INSURANCE COMPANY LTD. Vs Rajnesh Tandon
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 162 : 2014 2 UC 989
Tribunals and Commissions25 Mar 2014
AVINASH Vs Executive Engineer, Maharashtra State Electricity Distribution Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 163
Tribunals and Commissions25 Mar 2014
Harshita Vs Aruna Kulkarni
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 165
Tribunals and Commissions25 Mar 2014
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs Devki Nandan Ojha
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 172
Tribunals and Commissions25 Mar 2014Petition dismissed
Jitendra Kumar Dev Vs Mangma Finance Corporation Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 477 : 2014 2 CPJ 576
Tribunals and Commissions25 Mar 2014
Vasnatha Samkutty Vs Marthoma Medical Mission Centre
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 490 : 2014 2 CPJ 747
Tribunals and Commissions24 Mar 2014
Dlf New Gurgaon Home Developers Pvt. Ltd. Vs HARI SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 161
Tribunals and Commissions24 Mar 2014
Anshu Sanjay Sharma Vs M/S Royal Sundaram Alliance Insurance Company Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 173
Tribunals and Commissions24 Mar 2014Disposed off
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Nidhi Malik
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 478 : 2014 2 CPJ 578