Tribunals and Commissions23 Apr 2014
Rohini Morghode Vs A.V. Sapre Sumati Memorial Hospital Pichhadi Dyodhi, Lashkar, Gwalior, (M.P.)
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 197
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 478 of 1,389
Tribunals and Commissions23 Apr 2014
ABDUL REHMAN Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 199
Tribunals and Commissions23 Apr 2014
ORIENTAL INSURANCE CO. LTD. Vs Baby Simran Kaur
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 200
Tribunals and Commissions23 Apr 2014
K.J. Deepak Reddy Vs P. Vasantha
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 198
Tribunals and Commissions23 Apr 2014
T.V. Nagaraj Vs BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 201 : 2014 2 CPJ 529
Tribunals and Commissions23 Apr 2014
CHANDIGARH HOUSING BOARD Vs Anju Bhanot
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 202
Tribunals and Commissions22 Apr 2014
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs Prakash Chandra Shukla
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 203
Tribunals and Commissions22 Apr 2014
UNITED INDIA INSURANCE CO. LTD. Vs M/S Manik Bhai Jewellers
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 204
Tribunals and Commissions22 Apr 2014
Managing Director, Army Welfare Housing Organisation Vs Raj Kumar Dhingra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 206
Tribunals and Commissions22 Apr 2014
M/S LAndT Finance Limited LAndT House Vs Chova Ram Sahu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 207
Tribunals and Commissions22 Apr 2014
KESORAM INDUSTRIES LTD Vs Allahabad Bank Red Cross Place Branch
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 287
Tribunals and Commissions21 Apr 2014
The Commissioner, City Corporation, Belgaum, Karnataka Vs Namadev Krishna Hiremani
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 290
Tribunals and Commissions21 Apr 2014
Emani Sharada Devi Vs G.V.R. Murthy
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 289 : 2014 3 CPJ 261
Tribunals and Commissions21 Apr 2014
K.K. Chadha Vs U.P. AVAS EVAM VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 288
Tribunals and Commissions17 Apr 2014
Ismail Khan Amir Khan Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 208
Tribunals and Commissions17 Apr 2014
RESHAM DEVI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 209
Tribunals and Commissions17 Apr 2014
Ramesh Chauhan Vs Mohinder Singh Kanwar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 210
Tribunals and Commissions17 Apr 2014Petition allowed
M/S. Nugas Technologies India Pvt. Ltd. Vs The Principal Geeta Bal Bharti Varisht Madhyamic Vidyalaya
National Consumer Disputes Redressal Commission · (2014) 04 NCDRC CK 0001
Tribunals and Commissions16 Apr 2014
SHEELA DEVI Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 196
Tribunals and Commissions16 Apr 2014
SEEMA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 211