Tribunals and Commissions01 May 2014
REGIONAL PROVIDENT COMMISSIONER Vs S. Siva Sankar Rao
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 285 : 2014 2 CPJ 570
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 476 of 1,389
Tribunals and Commissions01 May 2014
Priyaluckshmi Garments Represented By Mrs. G. Mahalakshmi Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 286 : 2014 3 CPJ 510
Tribunals and Commissions01 May 2014
Canara Bank Through Its Manager West Mambalam Branch Vs S. Vasudharini
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 284 : 2014 2 CPJ 649
Tribunals and Commissions01 May 2014Petition dismissed
UNITED INDIA INSURANCE COMPANY LTD. Vs N.T. Babu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 525 : 2014 3 CPJ 108
Tribunals and Commissions01 May 2014Petition dismissed
STATE BANK OF INDIA Vs Sri Easwari Vaccines and Om Vaccine Clinic
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 524 : 2014 3 CPJ 106
Tribunals and Commissions01 May 2014Petition dismissed
Piramal Enterprises Limited Vs Sukhdev Mustafi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 533 : 2014 3 CPJ 206
Tribunals and Commissions01 May 2014Petition dismissed
Bajaj Allianz Life Insurance Co. Ltd. Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2014 3 CPJ 221
Tribunals and Commissions01 May 2014
Vyas Enterprises Vs Das Darshan Co -operative Housing Society Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 489 : 2014 2 CPJ 741 : 2014 3 CPR 169
Tribunals and Commissions30 Apr 2014
NEW INDIA ASSURANCE CO. LTD. Vs GULSHAN BHATIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 230 : 2014 2 CPJ 630
Tribunals and Commissions30 Apr 2014
Pramod Kumar Mohapatra Vs State Bank Of India Chhitana
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 231 : 2014 2 CPJ 629
Tribunals and Commissions30 Apr 2014
ICICI BANK Vs NARESH KUMAR JAIN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 233 : 2014 2 CPJ 627
Tribunals and Commissions30 Apr 2014
Jagwanti Nandal Vs H.U.D.A.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 232
Tribunals and Commissions30 Apr 2014
Dlm Enclave Vs Naresh Batham
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 235
Tribunals and Commissions30 Apr 2014
KARNATAKA BANK LTD. Vs SHEELA RANI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 234
Tribunals and Commissions30 Apr 2014
Raja Beti Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 236
Tribunals and Commissions30 Apr 2014
PARWATI DEVI Vs Ramanand Jha
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 237 : 2014 2 CPJ 559
Tribunals and Commissions30 Apr 2014
Sir Dorabji Tata Trust Vs RAJESWARI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 239
Tribunals and Commissions30 Apr 2014
ORIENTAL INSURANCE CO. LTD. Vs G. Velkumar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 238 : 2014 2 CPJ 647
Tribunals and Commissions30 Apr 2014Petition dismissed
Sir Dorabji Tata Trust Aided Hospital Rep. by its Secretary , Dr. Paul Chaley and Dr. S. Krishna Iyer Vs RAJESWARI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 476 : 2014 2 CPJ 644
Tribunals and Commissions30 Apr 2014Petition dismissed
JAYANT KUMAR Vs Santanu Gangopadhyay
National Consumer Disputes Redressal Commission · 2014 3 CPJ 245