Tribunals and Commissions07 May 2014Petition dismissed
ORIENTAL INSURANCE CO. LTD. Vs Irawati
National Consumer Disputes Redressal Commission · 2014 3 CPJ 248
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 475 of 1,389
Tribunals and Commissions06 May 2014Petition allowed
The Oriental Insurance Company Janpath, The Oriental Insurance Co. Ltd. Jalandhar and The Oriental Insurance Co. Ltd. Hoshiarpur Vs SEEMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 510 : 2014 3 CPJ 112
Tribunals and Commissions06 May 2014
Shahid M/S. Asia Art Printers Vs K.P. Dharmaian
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 283 : 2014 2 CPJ 612
Tribunals and Commissions06 May 2014
Col. T.S. Bakshi Retd. Vs Star Health And Allied Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 250 : 2014 2 CPJ 620
Tribunals and Commissions06 May 2014
Japjeet Singh Chadda Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 249
Tribunals and Commissions06 May 2014Appeal dismissed
UNITED INDIA INSURANCE CO. LTD. Vs National Heart Institute
National Consumer Disputes Redressal Commission · (2014) 05 NCDRC CK 0017
Tribunals and Commissions06 May 2014Petition dismissed
Asia Art Printers Vs K.P. Dharmaian
National Consumer Disputes Redressal Commission · (2014) 05 NCDRC CK 0016
Tribunals and Commissions05 May 2014
M/S. Auva Gas Agency Vs Consumer Union Vairengte South Branch
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 243 : 2014 2 CPJ 616
Tribunals and Commissions05 May 2014
Puda (Now Greater Ludhiana Area Development Authority) Vs Santosh Arora
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 244 : 2014 2 CPJ 562
Tribunals and Commissions05 May 2014
Sucheta Sanyal Vs Meghnad Bhowmik
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 492 : 2014 2 CPJ 762
Tribunals and Commissions05 May 2014
Subhash Chander Mahajan Vs Parsvnath Developers Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 487 : 2014 2 CPJ 719
Tribunals and Commissions05 May 2014
Andhra Pradesh Eastern Power Distribution Company Ltd. Vs Puvvala Savitri
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 248 : 2014 2 CPJ 564
Tribunals and Commissions05 May 2014
ORIENTAL INSURANCE CO. LTD. Vs SHYAM SUNDER
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 247 : 2014 2 CPJ 567
Tribunals and Commissions05 May 2014
UNITED INDIA INSURANCE CO. LTD. Vs P. Sreenivasulu
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 245 : 2014 2 CPJ 671
Tribunals and Commissions05 May 2014
M/S. Cox And Kings Ltd. Vs Vijay Baburaoji Chandawar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 246
Tribunals and Commissions02 May 2014
Regional Institute Of Cooperative Management Sector- 32c, Through Its Director, Chandigarh Vs Naveen Kumar Chaudhary
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 527 : 2014 22 RCR(CIVIL) 458 : 2014 3 CPJ 120 : 2015 2 WbLR 196
Tribunals and Commissions02 May 2014
RAJASTHAN HOUSING BOARD Vs Gyanwati Jain
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 488 : 2014 2 CPJ 738
Tribunals and Commissions01 May 2014
Sanjay Nag Vs Hari Om Masala Industries
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 242
Tribunals and Commissions01 May 2014
SUNIL KUMAR Vs Administrator, New Mandi Township, Punjab
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 240
Tribunals and Commissions01 May 2014
Niloba Ghanshyam Naik Vs Lodha Pranik Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 241