Tribunals and Commissions09 May 2014
Bechu Ram Chakraborty Vs Mahesh Shaw
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 266 : 2014 2 CPJ 755
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 474 of 1,389
Tribunals and Commissions09 May 2014
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs BHAGWAN DASS
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 267 : 2014 3 CPJ 223
Tribunals and Commissions09 May 2014
Manager, Rajasthan State Road Transport Corporation, Beawar Vs KULDEEP SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 264 : 2014 2 CPJ 662
Tribunals and Commissions09 May 2014
Tarun Garg Vs R.K. GUPTA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 299 : 2014 2 CPJ 700
Tribunals and Commissions09 May 2014
Meerut Development Authority Through Its Secretary, Meerut Vs MANJU GUPTA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 298 : 2014 2 CPJ 705
Tribunals and Commissions08 May 2014
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs Rajshri Simant Sukale
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 302 : 2014 2 CPJ 744
Tribunals and Commissions08 May 2014
HDFC BANK LTD. Vs Balkrishan Sood
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 303
Tribunals and Commissions08 May 2014
M/S. Dharam Pal And Sons Vs SOM PRAKASH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 300 : 2014 2 CPJ 703
Tribunals and Commissions08 May 2014
Sulakshana Talan Vs Branch Manager, M/S. Shriram Transport Finance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 301 : 2014 2 CPJ 659
Tribunals and Commissions08 May 2014
Shobhit Elhance Vs M/S. Matrix Build Well Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 258 : 2014 2 CPJ 667
Tribunals and Commissions08 May 2014
Shriram General Insurance Co. Ltd. Vs Mangeram
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 257
Tribunals and Commissions08 May 2014
TATA MOTORS LTD. Vs Manoj Gadi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 256 : 2014 2 CPJ 665
Tribunals and Commissions08 May 2014
Rajmal Singh Vs MADHU GUPTA
National Consumer Disputes Redressal Commission · (2014) 05 NCDRC CK 0015
Tribunals and Commissions07 May 2014
ORIENTAL INSURANCE CO. LTD. Vs K.K. Valsalan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 255 : 2014 3 CPJ 201
Tribunals and Commissions07 May 2014
Usha Lakshman Vs N. Chandrashekar Neuro Surgeon
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 254
Tribunals and Commissions07 May 2014
M/S. Saptami Kuries And Loans Vs M.R. Jayan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 253 : 2014 3 CPJ 203
Tribunals and Commissions07 May 2014
NEW INDIA ASSURANCE CO. LTD. Vs MAHA SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 252 : 2014 3 CPJ 204
Tribunals and Commissions07 May 2014
Shailaja Finance Ltd. Vs Gtm Builders And Promoters Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 305 : 2014 2 CPJ 724
Tribunals and Commissions07 May 2014
STATE TRADING CORPORATION OF INDIA LTD. Vs H.C. Goel
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 251 : 2014 3 CPJ 211
Tribunals and Commissions07 May 2014Petition dismissed
Citi Communications Vs BANK OF RAJASTHAN LIMITED
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 526 : 2014 3 CPJ 109