Tribunals and Commissions21 May 2014
K. Ravindra Madhava Bhat Vs Anuradha Petro
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 275 : 2014 3 CPJ 180
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 472 of 1,389
Tribunals and Commissions20 May 2014
UNITED INDIA INSURANCE COMPANY Vs BHUPINDER SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 293 : 2014 3 CPJ 20
Tribunals and Commissions20 May 2014
BACHAN SINGH Vs The Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 294 : 2014 3 CPJ 13
Tribunals and Commissions20 May 2014
UNITED INDIA INSURANCE COMPANY LTD. Vs Oriental Rubber Works A Partnership Firm
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 295
Tribunals and Commissions20 May 2014Petition allowed
Sonepat Urban Co -Operative Bank Ltd. Vs Saini Machinery Store
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 529 : 2014 3 CPJ 157
Tribunals and Commissions20 May 2014Petition Partly Allowed
Cox and Kings Ltd. Vs Roy Varghese
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 512 : 2014 3 CPJ 22
Tribunals and Commissions20 May 2014
State Bank Of Mysore Maddur Branch Maddur Karnataka Vs Amitchandra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 277 : 2014 3 CPJ 5
Tribunals and Commissions20 May 2014
Kalyan Singh Chauhan Vs National Insurance Company Through Division Manager
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 278 : 2014 3 CPJ 16
Tribunals and Commissions20 May 2014
ORIENTAL BANK OF COMMERCE Vs Shankar Chawal Udyog Prop. Ravi Kumar Agarwal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 279 : 2014 3 CPJ 38
Tribunals and Commissions20 May 2014
Ravindra Kumar Prasad Vs ZONAL MANAGER BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 280 : 2014 3 CPJ 37
Tribunals and Commissions20 May 2014
DIDAR SINGH Vs RELIANCE GENERAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 281 : 2014 3 CPJ 1
Tribunals and Commissions20 May 2014
Arvind Pundlik Dhamne Vs Raghuvir Wamnrao Joshi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 282 : 2014 3 CPJ 3
Tribunals and Commissions19 May 2014Petition dismissed
DELHI DEVELOPMENT AUTHORITY Vs RAJINDER PRASAD
National Consumer Disputes Redressal Commission · 2014 3 CPJ 489
Tribunals and Commissions19 May 2014Petition allowed
Manisha Dewan Vs KAILASH KUMARI
National Consumer Disputes Redressal Commission · 2014 3 CPJ 434
Tribunals and Commissions19 May 2014Petition dismissed
Government of India, Mnistry of Defence Vs Anand Swaroop
National Consumer Disputes Redressal Commission · 2014 3 CPJ 427
Tribunals and Commissions19 May 2014Petition dismissed
Ziaul Haque Vs The LAndT Finance Ltd.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 523
Tribunals and Commissions19 May 2014Petition allowed
STATE BANK OF INDIA Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2014 3 CPJ 538
Tribunals and Commissions16 May 2014
M/S. Omaxe Ltd. Vs IQBAL BEGUM
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 269 : 2014 2 CPJ 635
Tribunals and Commissions16 May 2014
PUNJAB NATIONAL BANK Vs Lt. Col. Jagdeep Gahlot
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 271 : 2014 2 CPJ 716
Tribunals and Commissions16 May 2014
Rakesh Kumar Goutam Vs General Manager South East Central Railway
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 270 : 2014 2 CPJ 634