Tribunals and Commissions28 May 2014
NATIONAL SEEDS CORPORATION LTD. Vs Dadaso Vishvanath Bagal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 322
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 470 of 1,389
Tribunals and Commissions28 May 2014
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs Aditya Developers
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 323
Tribunals and Commissions28 May 2014Petition dismissed
NEW INDIA ASSURANCE COMPANY LTD. Vs R. SUBRAMANIAN
National Consumer Disputes Redressal Commission · 2014 3 CPJ 424
Tribunals and Commissions27 May 2014
K.N. PAREEK Vs Akash Ganga Courier Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 313 : 2014 3 CPJ 159
Tribunals and Commissions27 May 2014Petition allowed
National Aviation of India Ltd. Vs Maria Easter D'Abreu Noronha
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 530 : 2014 3 CPJ 195
Tribunals and Commissions27 May 2014Petition allowed
CENTRAL BANK OF INDIA Vs N.K. Jain
National Consumer Disputes Redressal Commission · 2014 3 CPJ 418
Tribunals and Commissions26 May 2014
Harpreet Motors (P) Limited Vs Prithipal Singh Bhandari
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 315 : 2014 3 CPJ 130
Tribunals and Commissions26 May 2014
RAJASTHAN HOUSING BOARD Vs GYAN SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 317
Tribunals and Commissions26 May 2014
R. Suyamb Ananthan Vs Cox And Kings
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 316 : 2014 3 CPJ 135
Tribunals and Commissions26 May 2014
Jagdish Prasad Bakshi Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 318 : 2014 3 CPJ 134
Tribunals and Commissions26 May 2014
Subhash Malhotra Vs Divisional Managar United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 312 : 2014 3 CPJ 123
Tribunals and Commissions23 May 2014
Badam Agaiah Vs L. Vidya Sagar Reddy
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 319 : 2014 3 CPJ 141
Tribunals and Commissions23 May 2014
Sarla Grover Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 320 : 2014 3 CPJ 145
Tribunals and Commissions23 May 2014
Emirates Vs RAJ KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 306 : 2014 3 CPJ 187
Tribunals and Commissions23 May 2014
Sura Rama Chandra Rao Vs Modern Gynaec And Maternity Hospital
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 307 : 2014 3 CPJ 190
Tribunals and Commissions23 May 2014
NEW INDIA ASSURANCE CO. LTD. Vs Kuldeep Kumar Nayyar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 291 : 2014 3 CPJ 192
Tribunals and Commissions23 May 2014Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Vasundhara Co -operative Group House Society Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 522 : 2014 3 CPJ 86
Tribunals and Commissions23 May 2014Appeal Partly Allowed
Merlin Projects Ltd. Vs Pandav Roy
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 528 : 2014 3 CPJ 94
Tribunals and Commissions23 May 2014Petition allowed
Pradeep Kumar Diwan Vs Gayatri Devi Chokhani
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 513 : 2014 3 CPJ 42
Tribunals and Commissions23 May 2014Petition dismissed
Soniya Fabrics Pvt. Ltd. Vs CENTRAL BANK OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 531 : 2014 3 CPJ 196