Tribunals and Commissions14 Jul 2014
Shyambahadursingh Gangasingh Rajput Vs Mahindra And Mahindra Financial Services Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 433 : 2014 3 CPJ 387
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 468 of 1,389
Tribunals and Commissions14 Jul 2014
NATIONAL INSURANCE CO. LTD. Vs ASHWANI KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 432 : 2014 3 CPJ 378
Tribunals and Commissions14 Jul 2014
N.L.P. Organics Pvt. Ltd. Vs The Chairman -cum -Managing Director, Indian Bank
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 441 : 2014 3 CPJ 350
Tribunals and Commissions14 Jul 2014Disposed off
Basant Parvati C.H.S. Ltd. Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 3 CPJ 367
Tribunals and Commissions10 Jul 2014
R.K.PANDEY Vs Chandra Shekhar Pandey
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 425
Tribunals and Commissions10 Jul 2014
REGIONAL PROVIDENT FUND COMMISSIONER Vs G.P. Srivastava
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 423
Tribunals and Commissions09 Jul 2014
Harekrishna Biswas Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 426 : 2014 3 CPJ 274
Tribunals and Commissions08 Jul 2014
Anupma Nigam (Dr.) Vs Manish Kumar Sharma & Ors
National Consumer Disputes Redressal Commission · 2015 3 CPJ 146 : 2015 5 ALD 9
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(g) - Jurisdiction of the National Commission - Definitions
Tribunals and Commissions08 Jul 2014
M/S. Jeevee Exim Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 429 : 2014 3 CPJ 472
Tribunals and Commissions08 Jul 2014
Puneet Phutela Vs ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 428 : 2014 3 CPJ 379
Tribunals and Commissions08 Jul 2014
OM PRAKASH Vs MAHESH CHAND GUPTA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 427 : 2014 3 CPJ 382
Tribunals and Commissions08 Jul 2014Petition dismissed
E. Dhana Laxmi Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 122
Tribunals and Commissions07 Jul 2014
Singapore Airlines Ltd. Vs M/S. Beauty House
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 430 : 2014 3 CPJ 270
Tribunals and Commissions07 Jul 2014
SURENDRA KUMAR SHARMA Vs AGRA DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 422 : 2014 3 CPJ 381
Tribunals and Commissions04 Jul 2014
Space Overseas Pvt. Ltd. Vs Thai Airways International Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 418 : 2014 3 CPJ 500
Tribunals and Commissions04 Jul 2014Petition allowed
ABDUL LATHEEF Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 3 CPJ 357
Tribunals and Commissions04 Jul 2014Petition dismissed
Neeti Saluja Vs K. Batra
National Consumer Disputes Redressal Commission · 2014 3 CPJ 376
Tribunals and Commissions04 Jul 2014Petition dismissed
Satish Maniklalji Baheti Vs Ku. Monika
National Consumer Disputes Redressal Commission · 2014 3 CPJ 388
Tribunals and Commissions04 Jul 2014Petition dismissed
S.S. Bhatia Vs HDFC BANK LTD.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 390
Tribunals and Commissions04 Jul 2014
Kuwait Airways Corporation Vs RAJAGOPAL AND COMPANY
National Consumer Disputes Redressal Commission · 2014 3 CPJ 441