Tribunals and Commissions22 Jul 2014Petition dismissed
GOVT. OF RAJASTHAN Vs JANAK SINGH
National Consumer Disputes Redressal Commission · 2014 4 CPJ 36
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 467 of 1,389
Tribunals and Commissions21 Jul 2014Petition allowed
NIRMAL ARORA Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 472 : 2014 3 CPJ 658
Tribunals and Commissions21 Jul 2014Petition dismissed
K.D. Mandappa Vs Metlife India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 471
Tribunals and Commissions18 Jul 2014
ANIL MITTAL Vs Skoda Auto India Pvt Ltd, Nummer Eins Motors (India) Pvt Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 438
Tribunals and Commissions18 Jul 2014Revision allowed
New India Assurance Co Ltd, S K Mahajan, Parminder Singh Sachdeva Vs Deepak Anand
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 437 : 2014 3 CPJ 373
Tribunals and Commissions18 Jul 2014Petition dismissed
SBI LIFE INSURANCE CO. LTD. Vs HARVINDER KAUR
National Consumer Disputes Redressal Commission · 2014 3 CPJ 552
Tribunals and Commissions18 Jul 2014Petition dismissed
NATIONAL INSURANCE CO. LTD. Vs KULWANT SINGH
National Consumer Disputes Redressal Commission · 2014 4 CPJ 62
Tribunals and Commissions18 Jul 2014Petition allowed
NEW INDIA ASSURANCE CO. LTD. Vs Jai Kanwar
National Consumer Disputes Redressal Commission · 2014 4 CPJ 66
Tribunals and Commissions18 Jul 2014
Dooab Exim Pvt. Ltd. Vs EXPORT CREDIT GUARANTEE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 4 CPJ 39
Tribunals and Commissions18 Jul 2014
Sushil Gupta Vs Master Vintage International
National Consumer Disputes Redressal Commission · 2014 4 CPJ 111
Tribunals and Commissions17 Jul 2014
Manjeet Chawla Vs ESCORTS HEART INSTITUTE AND RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2014 4 CPJ 81
Tribunals and Commissions16 Jul 2014Petition dismissed
HARPREET KAUR Vs SAHARA INDIA COMMERCIAL CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 440
Tribunals and Commissions16 Jul 2014Petition dismissed
Accanoor Associates Vs Akanksha Co -operative Housing Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 442 : 2014 3 CPJ 363
Tribunals and Commissions16 Jul 2014
Aag India (P) Ltd. Vs BHARAT SANCHAR NIGAM LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 434 : 2014 3 CPJ 359
Tribunals and Commissions16 Jul 2014
Kapil Dev Dutta Vs SAHARA INDIA COMMERCIAL CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 435
Tribunals and Commissions16 Jul 2014Appeal dismissed
NEW INDIA ASSURANCE CO. LTD. Vs G.B. Springs Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 54
Tribunals and Commissions16 Jul 2014Petition dismissed
Bathala Giri Babu Vs Penubothu Arun
National Consumer Disputes Redressal Commission · 2014 4 CPJ 60
Tribunals and Commissions15 Jul 2014
MANPREET KAUR Vs LAXMI DEVI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 436 : 2014 3 CPJ 371
Tribunals and Commissions15 Jul 2014
Kanpur Development Authority Kanpur Nagar Vs Lt. Col. Surendra Kumar Jhingran
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 431
Tribunals and Commissions14 Jul 2014
M/S. Abhisekh Road Ways Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 424 : 2014 3 CPJ 361