Tribunals and Commissions04 Aug 2014
RAMESH KUMAR Vs Akhil Saxena
National Consumer Disputes Redressal Commission · 2014 3 CPJ 628
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 465 of 1,389
Tribunals and Commissions04 Aug 2014Petition dismissed
Reliance Life Sciences Pvt. Ltd. Vs Prakash Kashinath Nanvare
National Consumer Disputes Redressal Commission · 2014 4 CPJ 1
Tribunals and Commissions04 Aug 2014Appeal dismissed
Associated Road Carrier Ltd. Vs Pioneer Products Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 496 : 2014 3 CPJ 604
Tribunals and Commissions04 Aug 2014
Jaiswal Cold Storage And Ice Factory Vs The New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 494 : 2014 4 CPJ 18
Tribunals and Commissions01 Aug 2014Petition allowed
VISHNU SINGH Vs Iffco Tokio General Insurance Co.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 546
Tribunals and Commissions01 Aug 2014Petition dismissed
Sahara India Life Insurance Company Ltd. Vs Rayani Ramanjaneyulu
National Consumer Disputes Redressal Commission · 2014 3 CPJ 582
Tribunals and Commissions01 Aug 2014Petition dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs Amar Lal Jaisingh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 504 : 2014 3 CPJ 578
Tribunals and Commissions01 Aug 2014
Uttamkumar Samanta Vs Bharti Airtel Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 499
Tribunals and Commissions01 Aug 2014
Luxra Enterprises Pvt. Ltd. Vs INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 501 : 2014 3 CPJ 633
Tribunals and Commissions01 Aug 2014
Venve Light Metal Ltd Vs Arpitha Reddy
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 462 : 2014 3 CPJ 621
Tribunals and Commissions01 Aug 2014
Sovereign Developers And Infrastructure Limited Vs Sujith Kumar Dhar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 463 : 2014 4 CPJ 4
Tribunals and Commissions01 Aug 2014
Rajeev Bhatia Vs INDUSIND BANK LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 474 : 2014 3 CPJ 562
Tribunals and Commissions01 Aug 2014Disposed off
B.R. Exports Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 500 : 2014 3 CPR 557 : 2014 4 CPJ 7
Tribunals and Commissions31 Jul 2014Petition allowed
Ortel Communications Ltd. Vs Sudatta Jeevan
National Consumer Disputes Redressal Commission · 2014 4 CPJ 97
Tribunals and Commissions31 Jul 2014
NEW INDIA ASSURANCE COMPANY LTD Vs Girish Gupta Proprietor M/S Gupta Medi Equipment Co.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 464 : 2014 3 CPJ 663
Tribunals and Commissions31 Jul 2014
Deposit Insurance And Credit Guarantee Corpn. Vs Fakeerappa Basavantappa Kudari
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 461
Tribunals and Commissions30 Jul 2014Petition dismissed
SATNAM SINGH Vs MAHINDRA AND MAHINDRA LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 156
Tribunals and Commissions28 Jul 2014Petition dismissed
PARAMJIT KAUR Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 460 : 2014 4 CPJ 132
Tribunals and Commissions25 Jul 2014Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs A. Ram Naik
National Consumer Disputes Redressal Commission · 2014 4 CPJ 31
Tribunals and Commissions25 Jul 2014Revision dismissed
HARYANA URBAN DEVELOPMENT Vs Estate Officer, Huda Gurgaon
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 459