Tribunals and Commissions11 Aug 2014Petition allowed
STOCK HOLDING CORPORATION OF INDIA LTD. Vs Snehlata Agarwal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 535 : 2014 3 CPJ 632
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 464 of 1,389
Tribunals and Commissions11 Aug 2014Petition dismissed
M.K. GUPTA Vs GREEN FIELD PUBLIC SCHOOL
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 536 : 2014 3 CPJ 561
Tribunals and Commissions11 Aug 2014Petition dismissed
NIRMALA DEVI Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 537 : 2014 3 CPJ 549
Tribunals and Commissions11 Aug 2014
CONSUMER PROTECTION COUNCIL Vs Tiruchi Speciality Hospital
National Consumer Disputes Redressal Commission · 2014 4 CPJ 113 : 2016 1 AllMR 57
Tribunals and Commissions08 Aug 2014Petition dismissed
SUBHASH Vs Gautam Automobiles Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 538 : 2014 3 CPJ 564
Tribunals and Commissions07 Aug 2014Petition allowed
ABHISHEK JAIN Vs Hdfc Standard Life Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 144
Tribunals and Commissions07 Aug 2014Petition allowed
GOVT. OF NCT OF DELHI Vs BABITA
National Consumer Disputes Redressal Commission · 2014 4 CPJ 147
Tribunals and Commissions07 Aug 2014Petition dismissed
U.P. Co -Operative Federation Ltd. Vs Rajpati Yadav
National Consumer Disputes Redressal Commission · 2015 1 CPJ 49
Tribunals and Commissions07 Aug 2014Petition allowed
MAX NEW YORK LIFE INSURANCE CO. LTD. Vs Reena Singh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 505 : 2015 1 CPJ 214
Tribunals and Commissions06 Aug 2014Petition Partly Allowed
Asha Mahrotra Vs ELDECO HOUSING AND INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 618
Tribunals and Commissions06 Aug 2014Petition dismissed
NATIONAL INSURANCE CO. LTD. Vs Bobby Joseph
National Consumer Disputes Redressal Commission · 2014 4 CPJ 360
Tribunals and Commissions06 Aug 2014Appeal dismissed
NEW INDIA ASSURANCE CO. LTD. Vs Cosboard Industries Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 502
Tribunals and Commissions05 Aug 2014Petition dismissed
A2Z Logistics India Pvt. Ltd. Vs Dacss Granites Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 609
Tribunals and Commissions05 Aug 2014Appeal Partly Allowed
UNITED INDIA INSURANCE CO. LTD. Vs Krishan Kumar Mahajan
National Consumer Disputes Redressal Commission · 2014 3 CPJ 654
Tribunals and Commissions05 Aug 2014Petition allowed
BIRLA SUN LIFE INSURANCE CO. LTD. Vs ASHA
National Consumer Disputes Redressal Commission · 2014 3 CPJ 580
Tribunals and Commissions05 Aug 2014Appeal dismissed
Shreenath Corporation and Ors. Vs Nilkamal V. Patel and Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 109
Tribunals and Commissions05 Aug 2014Petition dismissed
The Punjab State Federation of Cooperative House Building Societies Ltd. Vs KULJIT SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 495 : 2014 4 CPJ 70
Tribunals and Commissions05 Aug 2014
N.Y. Kachawalla Vs The Orbit Corporation Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 503 : 2014 3 CPJ 568
Tribunals and Commissions04 Aug 2014Petition allowed
Novartis India Limited Vs J. Anto
National Consumer Disputes Redressal Commission · 2014 3 CPJ 661
Tribunals and Commissions04 Aug 2014Petition dismissed
Mahatab Alam Khan Vs GOPINATH ROY
National Consumer Disputes Redressal Commission · 2014 3 CPJ 558