Tribunals and Commissions25 Jul 2014
Anthonymuthu Vs WHIRLPOOL OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 455 : 2014 4 CPJ 281
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 466 of 1,389
Tribunals and Commissions25 Jul 2014
Emaar Mgf Land Limited Vs KARNAIL SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 454 : 2014 4 CPJ 188 : 2014 4 RCR(CIVIL) 136
Tribunals and Commissions24 Jul 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs Jayantibhai Nathanbhai Monpara
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 465 : 2014 4 CPJ 42
Tribunals and Commissions24 Jul 2014Petition allowed
Bombay Dyeing And Manufacturing Co Ltd Vs Mehmud M Chopda , United Securities
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 453
Tribunals and Commissions24 Jul 2014
UNITED INDIA INSURANCE CO LTD Vs LALITA DEVI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 452 : 2014 3 CPJ 455
Tribunals and Commissions24 Jul 2014
UNION OF INDIA Vs RAJENDRA KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 451 : 2014 4 CPJ 118
Tribunals and Commissions24 Jul 2014
G. Swaminathan Madurai City Hospital Vs G. RAJENDRAN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 457 : 2014 4 CPJ 29
Tribunals and Commissions24 Jul 2014
Vrl Logistics Ltd. Vs Konark Textile Proprietor Firm
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 456 : 2014 3 CPJ 457
Tribunals and Commissions24 Jul 2014
G. SUBRAMANIA PILLAY Vs M. Unnikrishnan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 466 : 2014 4 CPJ 46
Tribunals and Commissions23 Jul 2014
ORIENTAL INSURANCE COMPANY LTD. Vs Rishabh Refectories Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 458 : 2014 3 CPJ 445
Tribunals and Commissions23 Jul 2014
ALOK GARG Vs Ghaziabad Development Authority Vikas Path
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 449 : 2014 4 CPJ 26
Tribunals and Commissions23 Jul 2014
URBAN IMPROVEMENT TRUST Vs Gupta S/O Sh Subhash Gupta
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 448
Tribunals and Commissions23 Jul 2014Petition dismissed
AVIVA LIFE INSURANCE CO. INDIA PVT. LTD. Vs RENU
National Consumer Disputes Redressal Commission · 2014 3 CPJ 670
Tribunals and Commissions22 Jul 2014Petition dismissed
Govt Of Rajasthan, Through Collector , Allotment Officer And Dy Commissioner Vs Dy Commissioner Tehsildar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 447
Tribunals and Commissions22 Jul 2014Petition dismissed
Vatika Limited Vs RAJNEESH AGGARWAL
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 446 : 2014 3 CPJ 452
Tribunals and Commissions22 Jul 2014Petition allowed
Vikas Gupta , Rajiv Gupta Vs Sub Divisional Officer , U H B V N
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 445 : 2014 3 CPJ 467
Tribunals and Commissions22 Jul 2014
UNION OF INDIA Vs Anjana Singh Chauhan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 470 : 2014 4 CPJ 198
Tribunals and Commissions22 Jul 2014
Namita Chatterjee Vs Mousami Banerjee
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 468 : 2014 4 CPJ 77
Tribunals and Commissions22 Jul 2014
Fortis Health Management (North) Ltd. Jawahar Lal Nehru Marg Vs Meenu Jain
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 469 : 2014 4 CPJ 94
Tribunals and Commissions22 Jul 2014
VIJAY KUMAR Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 467 : 2014 4 CPJ 109