Tribunals and Commissions25 Aug 2014Petition disposed
DINESH CHANDRA JOSHI Vs Shambhu Prasad Dhaundiyal
National Consumer Disputes Redressal Commission · 2014 3 CPR 788
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 462 of 1,389
Tribunals and Commissions22 Aug 2014
Indira, Mbbs, Dgo Obstetrician And Gynaecologist Vs Muchapothula Nirmala
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 541
Tribunals and Commissions22 Aug 2014Disposed off
Pace Builders Pvt. Ltd. Vs K. RAJU
National Consumer Disputes Redressal Commission · 2014 4 CPJ 423
Tribunals and Commissions22 Aug 2014
Kirti Verma Vs Manoj Rambhau Gawande
National Consumer Disputes Redressal Commission · 2014 4 CPJ 406 : 2015 6 ALD 9
Tribunals and Commissions22 Aug 2014Petition dismissed
Manik Maliba Tarade Vs Sushrut Medical Care And Research Societies Hardikar Hospital
National Consumer Disputes Redressal Commission · 2014 4 CPJ 428 : 2016 1 AllMR 61
Tribunals and Commissions22 Aug 2014
MATRUMAL DHANNALAL OIL MILL Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 4 CPJ 430
Tribunals and Commissions22 Aug 2014Complaint dismissed
RAN VIJAY SINGH Vs Puri Constructions Pvt Ltd
National Consumer Disputes Redressal Commission · 2014 3 CPR 805
Tribunals and Commissions22 Aug 2014Petition dismissed
NEW INDIA ASSURANCE CO LTD Vs SUKHDEV SINGH
National Consumer Disputes Redressal Commission · 2014 3 CPR 802
Tribunals and Commissions22 Aug 2014Petition dismissed
S R Ramesh Babu Vs FEDERAL BANK LTD
National Consumer Disputes Redressal Commission · 2014 3 CPR 799
Tribunals and Commissions21 Aug 2014
General Motors India Pvt. Ltd Vs Mitali Aggarwal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 544 : 2014 4 CPJ 68
Tribunals and Commissions21 Aug 2014
RADHEY SHYAM Vs Sub Divisional Officer Uhbvan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 543 : 2014 4 CPJ 130
Tribunals and Commissions21 Aug 2014
Shivalik Cooperative House Building (First) Society Ltd Vs SUSHIL KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 542
Tribunals and Commissions21 Aug 2014
Kaveri Telecom Ltd. Vs VIJAYA BANK
National Consumer Disputes Redressal Commission · 2014 4 CPJ 302
Tribunals and Commissions21 Aug 2014Petition dismissed
Regional P F Commissioner Vs Kalubhai Virabhai Patel
National Consumer Disputes Redressal Commission · 2014 3 CPR 820
Tribunals and Commissions20 Aug 2014
NATIONAL INSURANCE CO. LTD. Vs Punjab Fibres Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 546 : 2014 4 CPJ 51
Tribunals and Commissions20 Aug 2014
RAMANAYAK TIWARI Vs REGIONAL PROVIDENT FUND COMMISSIONER
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 545 : 2014 4 CPJ 170
Tribunals and Commissions20 Aug 2014Petition allowed
Chitrangini Ramchandra Mujmule Vs Manoj Jain and Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 51
Tribunals and Commissions20 Aug 2014Petition dismissed
ANITA Vs BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 3 CPR 835
Tribunals and Commissions20 Aug 2014Complaint dismissed
Vivek Gyan Uday Foundation Vs U P Awasevam Vikas Parishad
National Consumer Disputes Redressal Commission · 2014 3 CPR 827
Tribunals and Commissions20 Aug 2014Petition dismissed
Director Central State Farm, Jaitsar Vs Virendra Singh S/O Vishun Dayal
National Consumer Disputes Redressal Commission · 2014 3 CPR 831