Tribunals and Commissions27 Aug 2014Petition dismissed
Shishir Tiwari Vs Dewan Housing Finance Corporation Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 554
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 461 of 1,389
Tribunals and Commissions27 Aug 2014Petition dismissed
Rajasthan State Co -Op Bank Ltd Vs Kanhaiyalal Sharma
National Consumer Disputes Redressal Commission · 2014 3 CPR 738
Tribunals and Commissions27 Aug 2014Petition dismissed
UCO BANK Vs Shamsher Singh S/O Jai Pal
National Consumer Disputes Redressal Commission · 2014 3 CPR 744
Tribunals and Commissions27 Aug 2014
Suncity Residents Welfare Association (Srwa) Vs Suncity Maintenance Pvt Ltd
National Consumer Disputes Redressal Commission · 2014 3 CPR 740
Tribunals and Commissions27 Aug 2014Petition dismissed
Manager, Vishvas Tyres Vs Makanji Samji Mata
National Consumer Disputes Redressal Commission · 2014 3 CPR 743
Tribunals and Commissions26 Aug 2014
Abhishek Sarkar Vs Cox And Kings Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 626 : 2014 4 CPJ 442
Tribunals and Commissions26 Aug 2014
M/S. Ashok Fuel Brinquetts, Village Rama Nagaria Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 628 : 2014 4 CPJ 445
Tribunals and Commissions26 Aug 2014
M/S. Premier Shield Pvt. Ltd Vs Tata -Aig General Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 631 : 2014 4 CPJ 325
Tribunals and Commissions26 Aug 2014
ORIENTAL INSURANCE COMPANY LTD Vs MOHINDER PAL
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 633 : 2014 4 CPJ 451
Tribunals and Commissions26 Aug 2014
NATIONAL INSURANCE CO LTD Vs V L Jain
National Consumer Disputes Redressal Commission · 2014 3 CPR 760
Tribunals and Commissions26 Aug 2014Petition disposed
RAJASTHAN HOUSING BOARD Vs S Rajkumar Singh S/O Malkhan Singh
National Consumer Disputes Redressal Commission · 2014 3 CPR 763
Tribunals and Commissions25 Aug 2014
Pspcl, (Formerly Known As Pseb) Sub Urban Sub Division Vs Manoj Wadhwa
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 550 : 2014 4 CPJ 507
Tribunals and Commissions25 Aug 2014
MEERUT DEVELOPMENT AUTHORITY Vs Devki Nandan Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 551 : 2014 4 CPJ 401
Tribunals and Commissions25 Aug 2014
Jet Lite (India) Ltd Vs Surendra Nath Rana Patgiri
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 552
Tribunals and Commissions25 Aug 2014
Nilesh G. Nimavat Vs Medipicks
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 635 : 2015 1 CPJ 46
Tribunals and Commissions25 Aug 2014
RAKESH KUMAR Vs M/S. Shimla Automobile Private Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 638
Tribunals and Commissions25 Aug 2014
Delhi Development Authority Through Its Director (H -1) Delhi Vs Sandeep Khatri
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 637 : 2014 4 CPJ 407
Tribunals and Commissions25 Aug 2014Petition allowed
R.P. Unniyal Vs S.V. Nursing Home
National Consumer Disputes Redressal Commission · 2014 4 CPJ 435 : 2016 1 AllMR 48
Tribunals and Commissions25 Aug 2014Petition Partly Allowed
Jagdamba Tractors Vs LAV KUSH KUMAR
National Consumer Disputes Redressal Commission · 2015 1 CPJ 44
Tribunals and Commissions25 Aug 2014Petition disposed
RELIANCE GENERAL INSURANCE CO LTD Vs P S Pramod
National Consumer Disputes Redressal Commission · 2014 3 CPR 786