Tribunals and Commissions03 Sept 2014
CANARA BANK Vs R.S. Vasan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 640 : 2014 4 CPJ 555
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 459 of 1,389
Tribunals and Commissions03 Sept 2014
Shiva International Fashions Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 641 : 2014 4 CPJ 231
Tribunals and Commissions02 Sept 2014
Jodhpur Vikas Pradhikaran Jodhpur, Rajasthan Vs PRATAP SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 585 : 2014 4 CPJ 257
Tribunals and Commissions02 Sept 2014
S. Devendra Rao Vs Housing Development Finance Corporation Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 589 : 2014 4 CPJ 152 : 2015 3 WbLR 362
Tribunals and Commissions02 Sept 2014
Pnb Metlife (Formally Known As ''Metlife '') India Insurance Vs Sukhjit Kaur
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 587
Tribunals and Commissions02 Sept 2014
M/S. Icici Prudential Life Insurance Co. Ltd Vs Mary Joseph
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 591
Tribunals and Commissions02 Sept 2014
PARIVAR SEVA SANSTHA Vs Anil Kumar Shukla
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 593 : 2014 4 CPJ 184
Tribunals and Commissions02 Sept 2014
KADAR KHAN Vs G. L. Gupta
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 596 : 2014 4 CPJ 150
Tribunals and Commissions02 Sept 2014
RAM CHANDRA RAI Vs Md. Zaheer
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 642 : 2014 4 CPJ 547 : 2016 1 AllMR 64
Tribunals and Commissions02 Sept 2014
RAJINDER SINGH Vs Reliance General Ins. Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 643
Tribunals and Commissions02 Sept 2014
G.P. TIWARI Vs ICICI BANK LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 644 : 2014 4 CPJ 559
Tribunals and Commissions02 Sept 2014Disposed off
Ramdev Industries Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0041
Tribunals and Commissions02 Sept 2014Petition dismissed
SUNITA Vs The Managing Director, Reliance General Ins. Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 553
Tribunals and Commissions02 Sept 2014Petition dismissed
ATAM PARKASH Vs Reliance General Ins. Co. Ltd.
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0039
Tribunals and Commissions02 Sept 2014
L And T Finance Limited Vs Narendra Verma And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 525
Tribunals and Commissions01 Sept 2014
Jan Sewa Ashram Vs Til Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 615 : 2014 4 CPJ 318
Tribunals and Commissions01 Sept 2014
NARAYANANKUTTY MENON Vs M/S. Lal Memorial Hospital
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 612
Tribunals and Commissions01 Sept 2014
Pharos Solutions Pvt. Ltd Vs TATA MOTORS LTD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 617 : 2014 4 CPJ 525
Tribunals and Commissions01 Sept 2014
UNITED INDIA INSURANCE CO. LTD Vs Dada Miyan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 599
Tribunals and Commissions01 Sept 2014
M/S. Sahara India Commercial Corporation Limited Bhadrak Branch Vs Ritarani Parhi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 601