Tribunals and Commissions01 Sept 2014
M/S. Punj Lloyd Ltd Vs M/S. Corporate Risks India Pvt. Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 603 : 2014 4 CPJ 209
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 460 of 1,389
Tribunals and Commissions01 Sept 2014
M/S. Wipro Ge Healthcare Pvt. Ltd Vs M/S. Ajmer Hospital And Research Institute
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 605 : 2014 4 CPJ 533
Tribunals and Commissions01 Sept 2014
Ratan Singh Tanwar Vs Manager, Dena Bank Near Tapadiya Bagichi, Sikar, Rajasthan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 608 : 2014 4 CPJ 251
Tribunals and Commissions01 Sept 2014Petition allowed
Wipro Ge Healthcare Pvt. Ltd. Vs Ajmer Hospital And Research Institute
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0036
Tribunals and Commissions29 Aug 2014
M/S. Krishna Plastics Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 621 : 2014 4 CPJ 468
Tribunals and Commissions29 Aug 2014
Ajmer Vidyut Vitran Nigam Ltd Vs MADHO SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 619
Tribunals and Commissions29 Aug 2014Petition dismissed
Ramnath Panjiyar Vs Urban Electric Supply Division
National Consumer Disputes Redressal Commission · 2014 4 CPJ 143
Tribunals and Commissions29 Aug 2014Disposed off
Vijay Kumar Barman Vs Baghela Gas Service
National Consumer Disputes Redressal Commission · 2014 4 CPJ 362
Tribunals and Commissions29 Aug 2014
KANPUR DEVELOPMENT AUTHORITY Vs Ramsiya Gupta
National Consumer Disputes Redressal Commission · 2014 4 CPJ 465
Tribunals and Commissions29 Aug 2014Petition dismissed
Rakesh Pathak Vs Hindustan Aircon Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 467
Tribunals and Commissions29 Aug 2014Petition allowed
NATIONAL INSURANCE CO. LTD. Vs Aparna Kahar
National Consumer Disputes Redressal Commission · 2014 4 CPJ 464
Tribunals and Commissions28 Aug 2014
Station Superintendent Bhadrak Railway Station P.O. Charampa,Distt. Bhadrak, Orissa Vs H. Bokhari
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 624 : 2014 4 CPJ 378
Tribunals and Commissions28 Aug 2014
K.G. Sharma Vs Ex -Servicemen Contributory Health Scheme (Echs) Cell
National Consumer Disputes Redressal Commission · 2014 4 CPJ 447
Tribunals and Commissions28 Aug 2014Petition dismissed
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs Arunjeet Thakur
National Consumer Disputes Redressal Commission · 2014 4 CPJ 388
Tribunals and Commissions28 Aug 2014Petition dismissed
Regional Provident Fund Commissioner Epf Organization Vs H.C. Shiva Rudrappa
National Consumer Disputes Redressal Commission · 2014 4 CPJ 470
Tribunals and Commissions28 Aug 2014Petition dismissed
Destination One Pvt. Ltd. Vs Punit Pal Kaur Guron
National Consumer Disputes Redressal Commission · 2014 4 CPJ 473
Tribunals and Commissions28 Aug 2014
Bajaj Tempo Ltd Vs Ajwant Singh
National Consumer Disputes Redressal Commission · 2014 3 CPR 724
Tribunals and Commissions28 Aug 2014Petition dismissed
Arjun Lal Jat S/O Partaram Vs Dfc Irgo General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2014 3 CPR 721
Tribunals and Commissions28 Aug 2014Petition dismissed
E Surender Rao Vs Narne Estates Pvt Ltd
National Consumer Disputes Redressal Commission · 2014 3 CPR 728
Tribunals and Commissions27 Aug 2014Appeal dismissed
NEW INDIA ASSURANCE CO LTD Vs Kamboj Ultra Sound And Diagnostic Pvt Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 555 : 2014 4 CPJ 299