Tribunals and Commissions05 Sept 2014
MATBER SINGH Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 618 : 2014 4 CPJ 126
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 458 of 1,389
Tribunals and Commissions05 Sept 2014
Rana Basu Vs Lovely Ghosh W/O Apurba Ghosh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 616 : 2014 4 CPJ 537
Tribunals and Commissions05 Sept 2014
Post Master, Head Office Sonepat Vs SANJAY GUPTA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 613 : 2014 4 CPJ 135
Tribunals and Commissions05 Sept 2014
VIJAY KUMAR Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 614 : 2014 4 CPJ 542
Tribunals and Commissions05 Sept 2014
J.D. Bagree Hospital Vs Vandana Goyal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 609 : 2014 4 CPJ 246
Tribunals and Commissions05 Sept 2014
Narendra Vishvanath Vyas Vs Chairman Life Insurance Corpn. Of India Yogakshema
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 610 : 2014 4 CPJ 260
Tribunals and Commissions05 Sept 2014
ORIENTAL INSURANCE CO. LTD. Vs Subhash Sakhahari Pachbhai
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 611 : 2014 4 CPJ 549
Tribunals and Commissions04 Sept 2014
Novous Abasan Private Ltd. Vs Dakshineswar Saptarshi Welfare Society
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 625
Tribunals and Commissions04 Sept 2014
RADHEY SHYAM Vs Assistant Engineer, Jaipur Vidhyut Vitran Nigam Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 627
Tribunals and Commissions04 Sept 2014
SARLA JAIN Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 622 : 2015 2 CPJ 628
Tribunals and Commissions04 Sept 2014
Haryana Agro Industries Corporation Ltd. Vs NARINDER SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 623
Tribunals and Commissions04 Sept 2014
Prabhu Dayal Sharma Vs Director (Crs) State Insurance And Provident Fund Department Jaipur
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 620 : 2014 4 CPJ 201
Tribunals and Commissions04 Sept 2014Petition dismissed
Hind Auto Center Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 356
Tribunals and Commissions04 Sept 2014Petition dismissed
SARITA Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2014 4 CPJ 308 : 2015 2 ALD 3 : 2016 1 AllMR 97
Tribunals and Commissions03 Sept 2014
LIFE INSURANCE CORPORATION OF INDIA Vs SANTOSH DEVI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 629 : 2014 4 CPJ 139
Tribunals and Commissions03 Sept 2014
Naraindas Tejpal General Merchants And Commission Agents Vs Branch Manager United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 630
Tribunals and Commissions03 Sept 2014
R. MUTHUKRISHNAN Vs Manager, Canara Bank, Nri Branch
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 632 : 2014 4 CPJ 207
Tribunals and Commissions03 Sept 2014
RAKESH KUMAR Vs Parkshit Tractors
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 634 : 2014 4 CPJ 544
Tribunals and Commissions03 Sept 2014
Rail Vihar Sahkari Awas Samiti Ltd. Vs Yash Pal Kochar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 636 : 2014 4 CPJ 244
Tribunals and Commissions03 Sept 2014
NEW INDIA INSURANCE CO. LTD. Vs BIMLESH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 639 : 2014 4 CPJ 567