Tribunals and Commissions12 Sept 2014
Sudha Shrotria Vs Fortis Healthcare Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 570 : 2015 0 AIR(CC) 24
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 456 of 1,389
Tribunals and Commissions12 Sept 2014Petition dismissed
HDFC BANK LTD. Vs R. Govardhan Reddy
National Consumer Disputes Redressal Commission · 2014 4 CPJ 452
Tribunals and Commissions12 Sept 2014Disposed off
B. Dhaiya Vs Haryana Officers And Public Enterprises Employees Welfare And Cooperative Group Housing Society
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0034
Tribunals and Commissions12 Sept 2014
ICICI BANK LTD. Vs Prem Kishan Garg
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 569 : 2014 4 CPJ 333 : 2014 4 CPR 49
Tribunals and Commissions11 Sept 2014
MUKAT HOSPITAL AND HEART INSTITUTE Vs Dibyendu Ghara
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 576 : 2014 4 CPJ 380
Tribunals and Commissions11 Sept 2014
RAKESH Vs Deep Hospital
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 574 : 2014 4 CPJ 265
Tribunals and Commissions11 Sept 2014
Commercial Officer M/S. Piaggio Greaves Vehicle Pvt. Ltd. Vs Ramakanta Samal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 575 : 2014 4 CPJ 252
Tribunals and Commissions11 Sept 2014Petition dismissed
Shiv Dial Singh Vs Shree Sanatam Dharam Mahavir Dal Hospital
National Consumer Disputes Redressal Commission · 2014 4 CPJ 358
Tribunals and Commissions11 Sept 2014Petition allowed
Piaggio Greaves Vehicle Pvt. Ltd. Vs Ramakanta Samal
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0035
Tribunals and Commissions11 Sept 2014
Manju Agro Private Limited Vs EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 86
Tribunals and Commissions11 Sept 2014
Beml Employees Co -Op. Society Ltd. Vs N.S. Balakrishna
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 577
Tribunals and Commissions10 Sept 2014
N. GOPAL Vs NATIONAL INSURANCE CO.LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 584 : 2014 4 CPJ 275
Tribunals and Commissions10 Sept 2014
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Rajesh Satija
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 583
Tribunals and Commissions10 Sept 2014
Chief Engineer, Electricity Department Vs VIRENDER KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 582
Tribunals and Commissions10 Sept 2014
Global Ispat Ltd. Vs ORIENTAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 581
Tribunals and Commissions10 Sept 2014
G.M. Northern Railway State Entry Road, New Delhi Vs MANOJ KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 580 : 2014 4 CPJ 557
Tribunals and Commissions10 Sept 2014
NARESH KUMAR Vs ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 579 : 2014 4 CPJ 203
Tribunals and Commissions10 Sept 2014
Superintendent, Post Offices Head Post Office, Alwar, Rajasthan Vs Amit Kumar Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 578 : 2014 4 CPJ 564
Tribunals and Commissions10 Sept 2014
Gowri Sur Vs ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 314
Tribunals and Commissions10 Sept 2014Petition dismissed
SAHARA INDIA COMMERCIAL CORPORATION LTD. Vs GOMTI DEVI
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0045