Tribunals and Commissions25 Sept 2014Petition dismissed
Sadashiva S. Yelagod Vs Gururaj Joshi
National Consumer Disputes Redressal Commission · 2015 1 CPJ 116
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 454 of 1,389
Tribunals and Commissions25 Sept 2014
Sree Chitra Tirunal Institute For Medical Sciences And Technology Represented By Its Director Vs Premeela
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 648 : 2014 4 CPJ 488 : 2016 1 AllMR 103
Tribunals and Commissions25 Sept 2014
Morteza Yousefi Vs Icici Lombard General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 647 : 2014 4 CPJ 461
Tribunals and Commissions25 Sept 2014
Chairman Sahara India Vs CHETAN PRAKASH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 646 : 2014 4 CPJ 634
Tribunals and Commissions25 Sept 2014
JODHPUR VIDYUT VITRAN NIGAM LTD Vs LAL SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 645
Tribunals and Commissions24 Sept 2014
Manager, Hinduja Leyland Finance Ltd Vs Motilal Swain
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 650
Tribunals and Commissions24 Sept 2014
Ferrous Infrastructure Pvt. Ltd Vs RAJ BALA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 649
Tribunals and Commissions23 Sept 2014Petition dismissed
J.N. Deviah Vs Shantiniketan Housing Foundation
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0055
Tribunals and Commissions23 Sept 2014Appeal dismissed
RAJ KUMAR GUPTA Vs Sushma Construction and Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 125
Tribunals and Commissions23 Sept 2014
Brig (Retd.) J.N. Deviah Vs Shantiniketan Housing Foundation
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 652
Tribunals and Commissions23 Sept 2014
S. Pandu Vs M. Subba Rao
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 651
Tribunals and Commissions23 Sept 2014Petition dismissed
Cosmos Impex (India) Pvt. Ltd. Vs Puranchand Ramsharan Tank
National Consumer Disputes Redressal Commission · 2014 4 CPJ 749
Tribunals and Commissions22 Sept 2014
UNITED BANK OF INDIA Vs Janata Paradise Hotel And Restaurant
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 656 : 2014 4 CPJ 383
Tribunals and Commissions22 Sept 2014
Jodhpur Vidhyut Vitran Nigam Ltd Vs Mohit Computer And Electronics Through Proprietor
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 655 : 2014 4 CPJ 382
Tribunals and Commissions22 Sept 2014
Chairman Shivdan Singh Institute Of Technology And Management Through Prof. S.H. Mohsin Director General Vs VIVEK KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 654 : 2014 4 CPJ 365
Tribunals and Commissions22 Sept 2014
Sardar Harinderpal Singh Vs Sujata Meshram
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 653 : 2014 4 CPJ 376
Tribunals and Commissions19 Sept 2014
Kanhaiyalal Aghi Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 657
Tribunals and Commissions18 Sept 2014
Ekasila Chemicals Ltd. Vs Branch Manager United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 556 : 2014 4 CPJ 413
Tribunals and Commissions17 Sept 2014
INDIAN OIL CORPORATION LTD. Vs Om Prakash Seth
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0053
Tribunals and Commissions17 Sept 2014Petition dismissed
Madan Lal Sunger Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2014 4 CPJ 354