Tribunals and Commissions17 Sept 2014
M.M. Developers And Promoters Pvt. Ltd. Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 561
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 455 of 1,389
Tribunals and Commissions17 Sept 2014
Arun Kumar K Teli Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 560 : 2014 4 CPJ 337
Tribunals and Commissions17 Sept 2014
UNION OF INDIA Vs B.M. Singh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 559
Tribunals and Commissions17 Sept 2014
K.K. Khajuria Vs D.D. Batra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 558 : 2014 4 CPJ 387
Tribunals and Commissions17 Sept 2014
Shield Tradelink Pvt. Ltd. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 557 : 2014 4 CPJ 562
Tribunals and Commissions16 Sept 2014
O.M. Mahesree, Ias Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 562 : 2014 4 CPJ 283
Tribunals and Commissions16 Sept 2014
IFFCO TOKIO GENERAL INS. CO. LTD. Vs Sheetalben Nileshbhai Surti
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 563 : 2014 4 CPJ 264
Tribunals and Commissions16 Sept 2014
Bachan Narayan Singh Vs Eicher Plan And Marketing Head Quarter Eicher Motors Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 564 : 2014 4 CPJ 348
Tribunals and Commissions16 Sept 2014
Harekrishna Biswas Vs H.D. Nautiyal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 565 : 2014 4 CPJ 331
Tribunals and Commissions16 Sept 2014Petition dismissed
DHARMBIR Vs Akhil Saxena
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0054
Tribunals and Commissions16 Sept 2014Appeal dismissed
NATIONAL INSURANCE CO LTD Vs Arun Tiwari
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0003
Tribunals and Commissions16 Sept 2014Petition dismissed
Darshna Devi Widow Of Bhagwan Dass Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0002
Tribunals and Commissions15 Sept 2014
KULWANT SINGH Vs Managing Director United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 567 : 2014 4 CPJ 350
Tribunals and Commissions15 Sept 2014
Mansing Ramu Khade Vs Ramesh Rajaram Bhoite
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 566 : 2014 4 CPJ 385
Tribunals and Commissions15 Sept 2014
Sarita Bhatnagar Vs YOGENDER SHARMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 568 : 2014 4 CPJ 560
Tribunals and Commissions15 Sept 2014Petition dismissed
NATIONAL SEEDS CORPORATION LTD. Vs PRADEEP KUMAR
National Consumer Disputes Redressal Commission · (2014) 09 NCDRC CK 0051
Tribunals and Commissions15 Sept 2014
Monjay Das Vs The Managing Director, The Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 458
Tribunals and Commissions12 Sept 2014
Dlf Commercial Developers Ltd. Vs S.C.JAIN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 573 : 2014 4 CPJ 410
Tribunals and Commissions12 Sept 2014
NATIONAL INSURANCE COMPANY LTD. Vs RAM VEER SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 571
Tribunals and Commissions12 Sept 2014
Lt Col U B Dhaiya Vs Haryana Officers And Public Enterprises Employees Welfare And Cooperative Group Housing Society
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 572 : 2014 4 CPJ 343