Tribunals and Commissions10 Sept 2014Petition dismissed
NATIONAL INSURANCE COMPANY LTD. Vs Bhuniya Book Distributor
National Consumer Disputes Redressal Commission · 2014 4 CPJ 366
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 457 of 1,389
Tribunals and Commissions10 Sept 2014
M/S. YELLOW STONE BUILDERS PVT. LTD. & ORS. Vs LALIT KUMAR DHIMAN
National Consumer Disputes Redressal Commission · 2015 2 CPJ 516
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions10 Sept 2014Appeal Allowed
Yellow Stone Builders Pvt. Ltd. And Ors. Vs Lalit Kumar Dhiman
National Consumer Disputes Redressal Commission · 2014 4 CPR 90 : 2015 2 CPJ 516
Tribunals and Commissions09 Sept 2014
Metcalfe And Hodgkinson Pvt. Ltd. Vs Peace Trade Concern
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 594
Tribunals and Commissions09 Sept 2014
RAJENDRA SINGH YADAV Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 588 : 2014 4 CPJ 269
Tribunals and Commissions09 Sept 2014
Indiagen Ltd. Vs B.S. Arun Kumar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 590
Tribunals and Commissions09 Sept 2014
Asian Paints Ltd. Vs K.A. Abootty Haji Crescent Traders
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 592 : 2014 4 CPJ 220
Tribunals and Commissions09 Sept 2014
Asish Kumar Dey Vs HABIBUR RAHAMAN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 586 : 2014 4 CPJ 217
Tribunals and Commissions09 Sept 2014Disposed off
SAHARA INDIA COMMERCIAL CORPORATION LTD. Vs Mukamala Nataraja Rao
National Consumer Disputes Redressal Commission · 2014 4 CPJ 172
Tribunals and Commissions09 Sept 2014Appeal allowed
KUSHAL K. RANA Vs Dlf Commercial Complexes Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 287
Tribunals and Commissions09 Sept 2014Petition allowed
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs BALU RAM
National Consumer Disputes Redressal Commission · 2014 4 CPJ 338
Tribunals and Commissions08 Sept 2014
R.N. Trivedi Vs STATE OF U.P.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 604 : 2014 4 CPJ 262
Tribunals and Commissions08 Sept 2014
Galaxy Homes Pvt. Ltd. Vs N. Girish
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 602 : 2014 4 CPJ 239
Tribunals and Commissions08 Sept 2014
Bileshwar Khand Udyog Khedut Sahkari Mandli Ltd. Vs Jyotiben Dansinh Mori
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 600 : 2014 4 CPJ 182
Tribunals and Commissions08 Sept 2014
Allahabad Bank, Kolkata Vs Shrawan Kumar Poddar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 598 : 2015 2 CPJ 551
Tribunals and Commissions08 Sept 2014
UNITED INDIA INSURANCE CO. LTD. Vs SHYAM LAL
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 597 : 2014 4 CPJ 545
Tribunals and Commissions08 Sept 2014
NATIONAL INSURANCE CO. LTD. Vs Alam Ali
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 595 : 2014 4 CPJ 571
Tribunals and Commissions08 Sept 2014Petition dismissed
SOUTHERN RAILWAY Vs Vimal M Mehta S/O Madhukar K Mehta
National Consumer Disputes Redressal Commission · 2014 4 CPR 254
Tribunals and Commissions05 Sept 2014
Assistant General Manager, Reserve Bank Of India Vs Karumu Subba Reddy
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 606
Tribunals and Commissions05 Sept 2014
Subhash Trimbak Khedkar Vs SYNDICATE BANK
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 607 : 2014 4 CPJ 550