Tribunals and Commissions08 Oct 2014Petition dismissed
A. Parameshwar Vs Asian Institute of Gastroenterology
National Consumer Disputes Redressal Commission · 2015 1 CPJ 113
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 453 of 1,389
Tribunals and Commissions08 Oct 2014
Direndra Rao Jachak Vs Usha Mullapudi Cardiac Centre
National Consumer Disputes Redressal Commission · 2014 4 CPJ 745
Tribunals and Commissions07 Oct 2014
Sibaji Sen Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 99
Tribunals and Commissions07 Oct 2014
Matrix Buildwell Pvt. Ltd Vs Shobhit Elhance
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0083
Tribunals and Commissions07 Oct 2014
Chairman, Bihar School Examination Board Patna Vs KUNDAN KUMAR
National Consumer Disputes Redressal Commission · 2015 1 CPJ 97
Tribunals and Commissions07 Oct 2014
Laduram Balkishan Kirana Store Vs STATE BANK OF BIKANER AND JAIPUR
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0049
Tribunals and Commissions07 Oct 2014Petition dismissed
Viraj Polyplast Technology Pvt. Ltd. Vs ANKUR GUPTA
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0045
Tribunals and Commissions07 Oct 2014Petition dismissed
Kanishka Vs Vibha Dua And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 27
Tribunals and Commissions07 Oct 2014Petition allowed
Chand Kishore Rajput Vs Sood Stone Clinic (Hospital) and Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 101
Tribunals and Commissions07 Oct 2014Petition dismissed
N.J. Karnavat Vs Patel Ishwarlal Mangalal and Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 161
Tribunals and Commissions30 Sept 2014
LIFE INSURANCE CORPORATION OF INDIA Vs NEELAM SHARMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 658 : 2014 4 CPJ 658
Tribunals and Commissions30 Sept 2014
M/S. Amar Tractors Pvt. Ltd. Vs Sarwan Kumar Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 659 : 2014 4 CPJ 732
Tribunals and Commissions30 Sept 2014
Post Master General, Rajasthan, Southern Region, Ajmer Vs SATYANARAYAN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 661 : 2014 4 CPJ 597
Tribunals and Commissions30 Sept 2014
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs M.R. Suma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 660 : 2014 4 CPJ 614
Tribunals and Commissions29 Sept 2014
ICICI BANK LTD. Vs Maharaj Krishan Datta
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 662 : 2014 4 CPJ 618
Tribunals and Commissions29 Sept 2014
Rita Mehra Vs STATE OF PUNJAB
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 663
Tribunals and Commissions29 Sept 2014
British Airways Plc. Vs Gems Art Factory
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 664 : 2014 4 CPJ 625
Tribunals and Commissions29 Sept 2014
Emaar Mgf Land Pvt. Ltd. Vs Krishan Chander Chandna
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 665 : 2014 4 CPJ 589
Tribunals and Commissions25 Sept 2014
Arunava Mukherjee Vs Bharti Airtel Limited
National Consumer Disputes Redressal Commission · 2015 1 CPJ 25
Tribunals and Commissions25 Sept 2014Petition dismissed
Champaben Atmaram Thakron Vs Regional Provident Fund Commissioner and Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 131