Tribunals and Commissions15 Oct 2014
Santosh Sethi And Others Vs Jet Lite (I) Ltd. Community Centre And Another
National Consumer Disputes Redressal Commission · 2014 4 CPJ 519
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 451 of 1,389
Tribunals and Commissions15 Oct 2014
Mata Prasad Verma Vs Ashok Aggarwal
National Consumer Disputes Redressal Commission · 2014 4 CPJ 653
Tribunals and Commissions15 Oct 2014
Jet Lite (India) Ltd. Subhash Chandra Bose International Airport Vs State Consumer Disputes Redressal Commission West Bengal
National Consumer Disputes Redressal Commission · 2014 4 CPJ 598
Tribunals and Commissions15 Oct 2014
R.K. SHARMA Vs Murttiya Devi
National Consumer Disputes Redressal Commission · 2014 4 CPJ 710 : 2015 3 ALD 9 : 2015 3 ALD 92
Tribunals and Commissions15 Oct 2014Petition allowed
FORCE MOTORS LIMITED Vs Branch Manager, Punjab And Sind Bank
National Consumer Disputes Redressal Commission · 2014 4 CPJ 738
Tribunals and Commissions15 Oct 2014Petition allowed
P.R. VENUGOPAL Vs T.K. Sheena
National Consumer Disputes Redressal Commission · 2014 4 CPJ 706 : 2015 3 ALD 28 : 2016 2 ALLMR(JOURNAL) 11
Tribunals and Commissions15 Oct 2014Petition dismissed
GURNAM SINGH Vs G.S. GILL
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0015
Tribunals and Commissions14 Oct 2014
RAGHAVENDRA RAO Vs Santosh J.Karmarkar
National Consumer Disputes Redressal Commission · 2014 4 CPJ 478 : 2015 6 ALD 38
Tribunals and Commissions14 Oct 2014
M/S. Rajgad Sahakari Sakhar Karkhana Ltd. Through Vs The New India Assurance Co. Ltd. And Another
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0063
Tribunals and Commissions14 Oct 2014
Kalim Ansari Vs Branch Manager Hdfc Bank Ltd. And Others
National Consumer Disputes Redressal Commission · 2014 4 CPJ 456
Tribunals and Commissions14 Oct 2014
New India Assurance Company Limited, Through Its D Vs Pradeep Kumar And Others
National Consumer Disputes Redressal Commission · 2014 4 CPJ 502
Tribunals and Commissions13 Oct 2014
P.C. Haridasan @ Hari Vs Lourdes Hospital Represented By The Director Pachalam, Ernakulam
National Consumer Disputes Redressal Commission · 2014 4 CPJ 661 : 2015 1 CPJ 35 : 2015 3 ALD 3
Tribunals and Commissions13 Oct 2014
State Bank Of Bikaner And Jaipur Rampur, Tehsil Bansur Distt. Alwar, Rajasthan Vs BHANWAR SINGH
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0068
Tribunals and Commissions13 Oct 2014
G. Siddesh Vs Branch Manager Icici Lombard General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 635
Tribunals and Commissions13 Oct 2014
Goodrich Carbohydrates Ltd. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 587
Tribunals and Commissions13 Oct 2014
Baba Farid Ji Marble House Vs MANJIT KAUR
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0065
Tribunals and Commissions10 Oct 2014
Gilda Finance And Investment Ltd. Vs BASAMMA
National Consumer Disputes Redressal Commission · 2014 4 CPJ 620
Tribunals and Commissions10 Oct 2014
Marwar Engineering College And Research Centre Kharda Bhandu Vs HANWANT SINGH
National Consumer Disputes Redressal Commission · 2014 4 CPJ 582
Tribunals and Commissions10 Oct 2014
K.C. Fibres Limited Vs NEW INDIA ASSURANCE CO. LIMITED
National Consumer Disputes Redressal Commission · 2014 4 CPJ 496
Tribunals and Commissions10 Oct 2014
Richard Raja Singh Vs Ford Motor Company Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 509